High Courts10 Dec 1934
Radha Sundar Ray and Another Vs Saktipada Ray
Calcutta High Court · 164 Ind. Cas. 367
Court Fees Act, 1870 — Section 7(iv)(c)Specific Relief Act, 1877 — Section 39
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,278 of 3,204
High Courts07 Dec 1934
Emperor Vs Ajahar Mandal and Others
Calcutta High Court · AIR 1935 Cal 605 : 157 Ind. Cas. 1103
Criminal Procedure Code, 1898 (CrPC) — Section 215, 342Penal Code, 1860 (IPC) — Section 304, 323
High Courts07 Dec 1934
Abdul Latif Laskar and Another Vs Aklu Mia Laskar
Calcutta High Court · AIR 1935 Cal 500
High Courts07 Dec 1934
Amirennessa and Others Vs Ananda Chandra Saha and Others
Calcutta High Court · AIR 1935 Cal 356 : 159 Ind. Cas. 299
High Courts06 Dec 1934
Ganga Prasad Sinha Vs Brindaban Chandra Das
Calcutta High Court · AIR 1935 Cal 176 : 159 Ind. Cas. 421
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 323
High Courts06 Dec 1934
Nanda Gopal Sett and Others Vs Siraj Mondal and Others
Calcutta High Court · 156 Ind. Cas. 1007
Bengal Tenancy Act, 1885 — Section 174
High Courts06 Dec 1934
Osman Sheikh Vs Sari Pada Biswas
Calcutta High Court · AIR 1935 Cal 731 : 159 Ind. Cas. 660
Criminal Procedure Code, 1898 (CrPC) — Section 159
High Courts06 Dec 1934
Jogesh Chandra Roy Vs Niranjan De and Others
Calcutta High Court · AIR 1935 Cal 357 : 159 Ind. Cas. 383
High Courts05 Dec 1934
Dinesh Chandra Roy Choudhury Vs Jahan Ali Biswas and Others
Calcutta High Court · AIR 1935 Cal 503 : 157 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Section 47Provincial Insolvency Act, 1920 — Section 28(2), 51(3)
High Courts05 Dec 1934
Anglo-Indian Drug and Chemical Co. Vs Sugandha Performing (Perfumery?) Co.
Calcutta High Court · 164 Ind. Cas. 138
High Courts05 Dec 1934
Harish Chandra and Another Vs Sheikh Kadir and Others
Calcutta High Court · AIR 1935 Cal 709 : 158 Ind. Cas. 702
High Courts05 Dec 1934
THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD., IN RE.
Calcutta High Court · 163 Ind. Cas. 337 : (1935) 3 ITR 105
Income Tax Act, 1922 — Section 66(2)
High Courts04 Dec 1934
Emperor Vs K.C.B., a Pleader
Calcutta High Court · AIR 1935 Cal 547 : 157 Ind. Cas. 998
Bengal Food Adulteration Act, 1919 — Section 16(1)(c)Legal Practitioners Act, 1879 — Section 14(b)
High Courts04 Dec 1934
Jogendra Chandra Das and Others Vs Debendra Nath Ghosh and Others
Calcutta High Court · 164 Ind. Cas. 640
High Courts03 Dec 1934
Sultan Ahmad Vs Emperor
Calcutta High Court · AIR 1935 Cal 545 : 157 Ind. Cas. 1059
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 395
High Courts03 Dec 1934
Amulya Charan Das Vs Baijuntha Nath Datta and Others
Calcutta High Court · 163 Ind. Cas. 376
Bengal Landlord and Tenant Procedure Act, 1869 — Section 27
High Courts03 Dec 1934
Bhupendra Krishna Ghose Vs Abdur Rahaman and Others
Calcutta High Court · AIR 1935 Cal 710
Bengal Tenancy Act, 1885 — Section 26J, 28D
High Courts03 Dec 1934
Emperor Vs Bhawani Prosad Bhattacharjee and Others
Calcutta High Court · AIR 1935 Cal 561 : 157 Ind. Cas. 1070
Arms Act, 1959 — Section 14Penal Code, 1860 (IPC) — Section 109, 307
High Courts30 Nov 1934Dismissed
Surjya Kanta Sarkar and Others Vs Babu Saroj Kumar Bose, Common Manager, Jalabari Estate
Calcutta High Court · (1934) 11 CAL CK 0023
High Courts30 Nov 1934Dismissed
Hemlata Debi Vs Maharaja Srish Chandra Nandy Bahadur and Others
Calcutta High Court · (1934) 11 CAL CK 0022