High Courts14 Dec 1934
Dhania Namasit Vs Haji Niamatulla and Others
Calcutta High Court · 163 Ind. Cas. 102
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,277 of 3,204
High Courts14 Dec 1934
Surendra Nath Sen Vs Ganesh Chandra Shaha and Others
Calcutta High Court · 163 Ind. Cas. 733
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts14 Dec 1934
Prosanna Kumar Mistri and Another Vs Sudhangsu Kumar Roy Choudhury and Others
Calcutta High Court · 164 Ind. Cas. 457
Bengal Tenancy Act, 1885 — Section 188, 52
High Courts13 Dec 1934
Akshay Kumar Saha Vs Kamini Kumar Saha and Others
Calcutta High Court · AIR 1935 Cal 459
Bengal Tenancy Act, 1885 — Section 76, 76(2)(f)
High Courts13 Dec 1934
Nrishinha Kumar Sinha Vs Deb Prosanna Mukherjee and Others
Calcutta High Court · AIR 1935 Cal 460 : 157 Ind. Cas. 140
Provincial Insolvency Act, 1920 — Section 56(3)
High Courts13 Dec 1934
Bhupendra Nath Roy Vs Narayanpada Adhikari
Calcutta High Court · AIR 1935 Cal 607 : 159 Ind. Cas. 515
High Courts13 Dec 1934
The Port Canning and Land Improvement Co. Ltd. Vs Sarada Prosad Dalal and Others
Calcutta High Court · 163 Ind. Cas. 745
Bengal Tenancy Act, 1885 — Section 52Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Dec 1934
IN RE MOOLJI SICKA AND OTHERS.
Calcutta High Court · (1935) 3 ITR 123
Income Tax Act, 1922 — Section 34, 66(2)
High Courts12 Dec 1934
Udai Chand Pannalal Vs Thansing Karamchand
Calcutta High Court · AIR 1935 Cal 537 : 157 Ind. Cas. 937
High Courts12 Dec 1934
Rasik Lal Mukhuti and Others Vs Prasanna Kumar Saha and Others
Calcutta High Court · AIR 1935 Cal 367
Evidence Act, 1872 — Section 13
High Courts12 Dec 1934Dismissed
Sariatulla and Others Vs Habibar Rahaman Khan, Minor and Others
Calcutta High Court · (1934) 12 CAL CK 0036
High Courts11 Dec 1934
S.M. Bose and Others Vs Hafiz Md. Fateh Nasib and Another
Calcutta High Court · AIR 1935 Cal 390
High Courts11 Dec 1934
Rafiqueuddin Ahmad and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 184 : 155 Ind. Cas. 687
Penal Code, 1860 (IPC) — Section 302, 392
High Courts10 Dec 1934
Raijaddi Shaikh and Others Vs Sarjan Biswas and Others
Calcutta High Court · AIR 1935 Cal 706 : 159 Ind. Cas. 611
Bengal Tenancy Act, 1885 — Section 167
High Courts10 Dec 1934
Kartick Chandra Ray Vs Asharam Agarwalla
Calcutta High Court · 164 Ind. Cas. 423
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts10 Dec 1934
Banamali Das Vs Kamala Kanta Majumdar
Calcutta High Court · 164 Ind. Cas. 55
Bengal Tenancy Act, 1885 — Section 44(c)Specific Relief Act, 1877 — Section 9
High Courts10 Dec 1934
Mir Golam Kibria Vs Raja Promatha Bhusan Deb, Rai Bahadur
Calcutta High Court · 163 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)(a), 107(2)
High Courts10 Dec 1934
Surendra Nath Majumdar and Others Vs Haripada Sardar and Others
Calcutta High Court · 163 Ind. Cas. 440
Bengal Tenancy Act, 1885 — Section 50
High Courts10 Dec 1934
Nirad Chandra Sinha Sarma and Others Vs Sankar Chandra Shaha
Calcutta High Court · AIR 1936 Cal 176
Bengal Tenancy Act, 1885 — Section 44(c)
High Courts10 Dec 1934
Nirad Chandra Sinha Sarma and Others Vs Sankar Chandar Shaha
Calcutta High Court · 162 Ind. Cas. 138