High Courts10 Jan 1935
Rakhal Das Chattopadhaya and Another Vs Indubala Basu and Others
Calcutta High Court · AIR 1936 Cal 125
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,276 of 3,204
High Courts09 Jan 1935
Tarini Charan Chakravarty and Another Vs Devendra Lal Dey and Others
Calcutta High Court · 163 Ind. Cas. 583
Letters Patent Act, 1865 — Section 15
High Courts04 Jan 1935
Rajendra Lal Bandopadhyaya and Others Vs Jogendra Nath Bandopadhaya and Others
Calcutta High Court · AIR 1935 Cal 800 : 159 Ind. Cas. 957
Estates Partition Act, 1897 — Section 99
High Courts04 Jan 1935
Midnapore People''s Urban Co-operative Credit Society, Ltd. Vs Bhupendra Nath Basu and Others
Calcutta High Court · AIR 1935 Cal 418
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Co-operative Societies Act, 1912 — Section 43
High Courts04 Jan 1935
Ala Baksa Vs Majibal Huq and Others
Calcutta High Court · AIR 1935 Cal 739 : 159 Ind. Cas. 678
High Courts03 Jan 1935
Bepin Chandra Mukhopadhya Vs Taraprasanna Chakrabarty
Calcutta High Court · 157 Ind. Cas. 601
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts03 Jan 1935
Bepin Chandra Mukhopadhya Vs Taraprasanna Chakrabarty and Others
Calcutta High Court · AIR 1935 Cal 498
Bengal Tenancy Act, 1885 — Section 148A
High Courts03 Jan 1935
Nibaran Chandra Saha Vs Matilal Shaha and Others
Calcutta High Court · 164 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Jan 1935
Girin (Girindra) Das Gupta and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 246 : 159 Ind. Cas. 385
Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 409
High Courts02 Jan 1935
Hemanta Kumar Banerjee Vs Monorama Debi
Calcutta High Court · AIR 1935 Cal 488
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Dec 1934
Mahendra Nath Chakravarty and Another Vs The Emperor
Calcutta High Court · (1934) 12 CAL CK 0038
High Courts20 Dec 1934
Jnanendra Nath Sanyal Vs Girish Chandra Lahiry and Others
Calcutta High Court · 164 Ind. Cas. 375
Bengal Tenancy Act, 1885 — Section 26ECivil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts20 Dec 1934
Miss Moselle Solomon Vs Martin and Co.
Calcutta High Court · 163 Ind. Cas. 331
Contract Act, 1872 — Section 233, 43, 70
High Courts19 Dec 1934
Ghisulal-Ganeshi Lal Vs Gumbhirmull-Pandya and Another
Calcutta High Court · AIR 1938 Cal 377
Limitation Act, 1963 — Section 14
High Courts19 Dec 1934
Srikisson Beriwalla and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 182 : 159 Ind. Cas. 964
Charitable and Religious Trusts Act, 1920 — Section 3Penal Code, 1860 (IPC) — Section 114, 409
High Courts19 Dec 1934
Kachi Hazam Vs Seraj Khan
Calcutta High Court · AIR 1935 Cal 403
Criminal Procedure Code, 1898 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 436
High Courts19 Dec 1934
Dorman Long and Co. Ltd. Vs Jagadish Chandra Mahindra and Another
Calcutta High Court · 163 Ind. Cas. 997
Patents and Designs Act, 1907 — Section 65, 77, 9Specific Relief Act, 1877 — Section 45
High Courts18 Dec 1934
Nathuram Agarwalla Vs Abdul Latif and Others
Calcutta High Court · AIR 1935 Cal 478 : 157 Ind. Cas. 971
Registration Act, 1908 — Section 17, 17(2)(4)
High Courts17 Dec 1934
Barick Screen Corpn. Vs Commissioner of Income Tax
Calcutta High Court · (1934) 12 CAL CK 0037
High Courts14 Dec 1934
Durgapada Karmakar Vs Nrisingha Chandra
Calcutta High Court · AIR 1935 Cal 541 : 159 Ind. Cas. 20
Transfer of Property Act, 1882 — Section 53A