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Calcutta High Court judgments

64,079 judgments · page 2,274 of 3,204

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High Courts30 Jan 1935

Boidya Nath Sil and Others Vs Bejoy Chandra Kundu and Others

Calcutta High Court · AIR 1935 Cal 306

Limitation Act, 1963 — Section 20
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High Courts29 Jan 1935

Kishori Kishore Mishra Vs Emperor

Calcutta High Court · AIR 1935 Cal 308

Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 395, 465
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High Courts29 Jan 1935

Mohammad Saleuddin and Another Vs Emperor

Calcutta High Court · AIR 1935 Cal 281

Penal Code, 1860 (IPC) — Section 387, 506
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High Courts29 Jan 1935

Sabhapati Dubey Vs Ram Kissen Kumar

Calcutta High Court · AIR 1936 Cal 185

Criminal Procedure Code, 1898 (CrPC) — Section 423, 520, 9
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High Courts28 Jan 1935

Debendra Lal Khan and Others Vs Sudharam Roy and Others

Calcutta High Court · AIR 1936 Cal 173

Bengal Tenancy Act, 1885 — Section 105
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High Courts28 Jan 1935

Baba Gurdit Singh Vs "The Statesman" Ltd. and Others

Calcutta High Court · (1935) 01 CAL CK 0006

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High Courts25 Jan 1935

Manorama Debi Vs Wajadi Acan and Others

Calcutta High Court · AIR 1935 Cal 559 : 157 Ind. Cas. 1038

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High Courts25 Jan 1935

Kashiram Jhunjhunwalla Vs (Firm) Hurdut Rai Gopal Rai

Calcutta High Court · AIR 1935 Cal 312

Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 477A
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High Courts25 Jan 1935

Bimal Krishna Biswas and Another Vs Emperor

Calcutta High Court · 163 Ind. Cas. 566

Arms Act, 1959 — Section 19ACriminal Procedure Code, 1898 (CrPC) — Section 34Penal Code, 1860 (IPC) — Section 120B
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High Courts24 Jan 1935

In Re: Sadhucharan Roy Chowdhury and Others

Calcutta High Court · AIR 1935 Cal 344

Income Tax Act, 1961 — Section 9
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High Courts24 Jan 1935

SADHUCHARAN ROY CHOWDHRY and OTHERS, IN RE.

Calcutta High Court · (1935) 3 ITR 114

Income Tax Act, 1961 — Section 10(2)(vi), 9
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High Courts24 Jan 1935Dismissed

The Municipal Board of Tezpur, Assam Vs Abdul Hamid

Calcutta High Court · (1935) 01 CAL CK 0001

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High Courts23 Jan 1935

Chandra Nath Das and Others Vs Puskar Chandra Das and Others

Calcutta High Court · AIR 1936 Cal 165

Letters Patent Act, 1865 — Section 15
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High Courts23 Jan 1935

Biswambar Biswas Vs Aparna Charan Mohary and Others

Calcutta High Court · AIR 1935 Cal 290

Civil Procedure Code, 1882 — Section 295Civil Procedure Code, 1908 (CPC) — Section 73Evidence Act, 1872 — Section 44
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High Courts23 Jan 1935

Nanda Lal Ganguly. Vs Dasarathi Mukherjee.

Calcutta High Court · AIR 1936 Cal 15

Evidence Act, 1872 — Section 111
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High Courts22 Jan 1935

Hara Chandra Das and Others Vs Bholanath Das and Others

Calcutta High Court · 163 Ind. Cas. 75

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts22 Jan 1935

Sm. Sarala Sundari Dassi and Another Vs Surendra Narayan Roy and Another

Calcutta High Court · 163 Ind. Cas. 449

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High Courts22 Jan 1935

Jagadiswari Debi and Others Vs Tinkari Bibi and Others

Calcutta High Court · AIR 1936 Cal 28 : 160 Ind. Cas. 586

Civil Procedure Code, 1908 (CPC) — Section 149
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High Courts22 Jan 1935

H.A. Murtough Vs The Commissioners for the Port of Calcutta

Calcutta High Court · (1935) 01 CAL CK 0029

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High Courts21 Jan 1935

M.E. Moses Vs Shaik Bakridhone Chowdhury

Calcutta High Court · (1935) 01 CAL CK 0053

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