High Courts07 Feb 1935
Birendra Nath Bakshi Vs Emperor
Calcutta High Court · AIR 1935 Cal 336a : 155 Ind. Cas. 1120
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,273 of 3,204
High Courts07 Feb 1935
Mahammad Imran Vs Durgapada Chattapadhya and Others
Calcutta High Court · (1935) 02 CAL CK 0012
High Courts07 Feb 1935
Krishna Chandra Dhenki Vs Emperor
Calcutta High Court · AIR 1935 Cal 311 : 158 Ind. Cas. 843
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 155, 157Penal Code, 1860 (IPC) — Section 379, 511
High Courts06 Feb 1935
Dulal Chandra Chowdhury Vs Atul Krishna Roy and Others
Calcutta High Court · AIR 1935 Cal 506 : 157 Ind. Cas. 876
High Courts06 Feb 1935
Ram Charan Chakraburty Vs Raj Kumar Chakraburty
Calcutta High Court · AIR 1936 Cal 29 : 160 Ind. Cas. 735
High Courts06 Feb 1935
Emperor Vs Bent Pramanik and Others
Calcutta High Court · AIR 1935 Cal 407
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 120B, 302
High Courts05 Feb 1935
Firm, Banwarilal Jagannath. Vs B. B. and C. I. Ry. Co. Ltd.
Calcutta High Court · AIR 1936 Cal 24 : 160 Ind. Cas. 728
High Courts05 Feb 1935
John Earnest Edward and Another Vs Rai Jogendra Chandra Ghose Bahadur
Calcutta High Court · AIR 1935 Cal 298
Electricity Act, 1910 — Section 20(1), 24, 24(1)
High Courts05 Feb 1935
Purna Chandra De Vs Naran Chandra De and Others
Calcutta High Court · 168 Ind. Cas. 150
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 148
High Courts05 Feb 1935
Surendra Nath Ghose Vs The Emperor
Calcutta High Court · (1935) 02 CAL CK 0007
High Courts04 Feb 1935
Norman O''Connor Vs Emperor
Calcutta High Court · AIR 1935 Cal 345 : 159 Ind. Cas. 314
Penal Code, 1860 (IPC) — Section 498
High Courts04 Feb 1935
Chandr Kanta Hazra Vs Rajani Kanta Das and Others
Calcutta High Court · 164 Ind. Cas. 442
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4, 115
High Courts04 Feb 1935
Shamsul Huq Vs Abdul Rahaman and Abdul Karim
Calcutta High Court · (1935) 02 CAL CK 0013
High Courts01 Feb 1935
Sarada Prosad Ghose Vs Rokeya Khatun Bibi
Calcutta High Court · 164 Ind. Cas. 416
Bengal Tenancy Act, 1885 — Article 6Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Feb 1935
Rai Satyendra Nath Ray Chaudhury Bahadur Vs Pramananda Haldar and Others
Calcutta High Court · 164 Ind. Cas. 437
Bengal Tenancy Act, 1885 — Section 30(6)Evidence Act, 1872 — Section 92
High Courts31 Jan 1935
Superintendent and Remembrancer of Legal Affairs Vs L.E. Renny and Others
Calcutta High Court · AIR 1936 Cal 184 : 162 Ind. Cas. 129
Public Gambling Act, 1867 — Section 13
High Courts31 Jan 1935
Tarini Prosad Mitra Vs Rakhal Chandra Manna
Calcutta High Court · 163 Ind. Cas. 302
Bengal Tenancy Act, 1885 — Section 23, 26F
High Courts31 Jan 1935
Rai Sundari Dasya Vs Benode Behari Saha and Others
Calcutta High Court · 163 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Jan 1935
The Superintendent and Remembrancer of Legal Affairs Vs Bazlar Rahman
Calcutta High Court · 164 Ind. Cas. 12
Court Fees Act, 1870 — Section 30Penal Code, 1860 (IPC) — Section 263