High Courts20 Feb 1935
Birendra Lal Chaudhury Vs Nagendra Nath Mukerjee and Another
Calcutta High Court · 163 Ind. Cas. 573
Bengal Municipal Act, 1932 — Section 23(2)(iii), 26Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,272 of 3,204
High Courts19 Feb 1935
Nabendra Kishore Roy Vs Abdul Majid and Others
Calcutta High Court · 162 Ind. Cas. 938
Bengal Tenancy Act, 1885 — Section 188, 26F
High Courts19 Feb 1935
Wazuddin Gazi and Another Vs Munshi Sayeb Ahamed and Another
Calcutta High Court · AIR 1935 Cal 464 : 157 Ind. Cas. 353
High Courts19 Feb 1935
Shamsuddin Ahammed and Others Vs Suresh Chandra Dey and Others
Calcutta High Court · AIR 1936 Cal 22 : 160 Ind. Cas. 691
Bengal Tenancy Act, 1885 — Section 195
High Courts19 Feb 1935
Prohlad Chandra Manna Vs Kshirode Chandra Jana and Others
Calcutta High Court · 163 Ind. Cas. 696
Bengal Tenancy Act, 1885 — Section 26(F)
High Courts19 Feb 1935Dismissed
Radhika Lal Chaudhury Vs Satis Chandra Sen Majumdar and Others
Calcutta High Court · (1935) 02 CAL CK 0006
High Courts19 Feb 1935
Kandan Majhi Vs Kulada Prosad Ray and Others
Calcutta High Court · 163 Ind. Cas. 631
Bengal Tenancy Act, 1885 — Section 109
High Courts18 Feb 1935
Ahmed Hossein Bepari and Others Vs Digendra Narain Singha Roy and Others
Calcutta High Court · AIR 1935 Cal 801
Bengal Tenancy Act, 1885 — Section 111ALimitation Act, 1963 — Article 120
High Courts18 Feb 1935
Abdul Khan Vs Emperor
Calcutta High Court · 162 Ind. Cas. 931
Criminal Procedure Code, 1898 (CrPC) — Section 403, 423(1)(a), 423(1)(b)
High Courts15 Feb 1935
Manoranjan Rai and Others Vs Srijukta Munshi Selamuddin Ahmed Chaudhuri and Others
Calcutta High Court · 164 Ind. Cas. 293
Bengal Patni Taluks Regulation, 1819 — Section 2, 3Bengal Tenancy Act, 1885 — Section 179, 195(e)
High Courts14 Feb 1935
The Superintendent and Remembrancer of Legal Affairs Vs Radha Kissen Agarwalla and Others
Calcutta High Court · 163 Ind. Cas. 147
Child Marriage Restraint Act, 1929 — Section 5, 6(1)
High Courts14 Feb 1935
Upendra Nath Roy Vs Jitendra Nath Kundu Choudhury and Others
Calcutta High Court · 164 Ind. Cas. 61
High Courts14 Feb 1935Dismissed
Sarbaranjan Basak Vs The Secretary of State for India in Council
Calcutta High Court · (1935) 02 CAL CK 0009
High Courts13 Feb 1935
Mikse Marak and Others Vs Raja Jogendra Narayan Bhup Bahadur and Others
Calcutta High Court · 163 Ind. Cas. 556
Criminal Procedure Code, 1898 (CrPC) — Section 107(2)
High Courts13 Feb 1935
The East Bengal Commercial Bank, Limited Vs Prasanna Kumar Saha and Others
Calcutta High Court · 164 Ind. Cas. 775
High Courts13 Feb 1935Allowed
The East Bengal Commercial Bank, Ltd. Vs Surendra Narayan Saha and Others
Calcutta High Court · (1935) 02 CAL CK 0011
High Courts11 Feb 1935
Mohesh Chandra Mali and Others Vs Gangamayee Mazumdar
Calcutta High Court · AIR 1935 Cal 556 : 157 Ind. Cas. 1026
Provincial Small Cause Courts Act, 1887 — Section 25, 35
High Courts11 Feb 1935
Moti Lal Roy Vs Emperor
Calcutta High Court · 164 Ind. Cas. 779
Penal Code, 1860 (IPC) — Section 120B, 392, 394
High Courts09 Feb 1935
Radhika Lal Gossami and Others Vs Satish Chandra Sen Majumdar and Another
Calcutta High Court · 168 Ind. Cas. 348
Bengal Tenancy Act, 1885 — Section 26F
High Courts07 Feb 1935
Asanulla and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 534 : 157 Ind. Cas. 837
Penal Code, 1860 (IPC) — Section 147, 304