High Courts21 Mar 1935
Nilmoney Maity Vs Kumar Narain Jana and Others
Calcutta High Court · 164 Ind. Cas. 802
Civil Procedure Code, 1908 (CPC) — Section 151, 47Co-operative Societies Act, 1912 — Section 43
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,270 of 3,204
High Courts21 Mar 1935
Jotish Chandra Ghose Vs Bireswar Haldar of Bhatpara and Another
Calcutta High Court · 164 Ind. Cas. 210
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 89, Order 21 Rule 92
High Courts19 Mar 1935
Secy. of State Vs Promatha Nath Ganguli
Calcutta High Court · AIR 1935 Cal 552 : 157 Ind. Cas. 1116
High Courts19 Mar 1935
Mahendra Narayan Roy Chaudhury and Others Vs Dakshina Banjan Roy Chaudhury and Others
Calcutta High Court · AIR 1936 Cal 34 : 160 Ind. Cas. 870
Letters Patent Act, 1865 — Section 15
High Courts19 Mar 1935
Maulvi Omar Ali Barlashkar Vs Jnan Ranjan Mitra
Calcutta High Court · 163 Ind. Cas. 576
High Courts18 Mar 1935
Narendra Nath Ghose and Others Vs Behari Barai (Behari Lal Barai in the Vokalutnamah) and Others
Calcutta High Court · 164 Ind. Cas. 873
Bengal Tenancy Act, 1885 — Section 188, 52
High Courts18 Mar 1935
Jaga Mohan Ghose and Others Vs Behari Barui and Others
Calcutta High Court · (1935) 03 CAL CK 0002
High Courts14 Mar 1935
Nibaran Chandra Bhattacharjee Vs Hem Nalini Debi and Another
Calcutta High Court · AIR 1936 Cal 167
Bengal Tenancy Act, 1885 — Section 26F
High Courts14 Mar 1935
Manmatha Nath Sirkar Vs The Union Board of Dhatrigram
Calcutta High Court · 164 Ind. Cas. 270
Criminal Procedure Code, 1898 (CrPC) — Section 419, 420Penal Code, 1860 (IPC) — Section 409
High Courts13 Mar 1935
Ananta Kumar Chakravarty Vs Emperor
Calcutta High Court · 164 Ind. Cas. 285
Bengal Criminal Law Amendment Act, 1930 — Section 3(2), 6(3)Criminal Procedure Code, 1898 (CrPC) — Section 71Evidence Act, 1872 — Section 114(e)
High Courts12 Mar 1935
JAWALA PRASAD CHOBEY Vs COMMISSIONER OF INCOME TAX, BENGAL.
Calcutta High Court · (1935) 3 ITR 295
Income Tax Act, 1922 — Section 34, 66(3)
High Courts12 Mar 1935
Basanta Kumar Das and Others Vs Adarmani Gupta and Others
Calcutta High Court · 164 Ind. Cas. 241
Transfer of Property Act, 1882 — Section 65A
High Courts12 Mar 1935
Srt. Shushila Bala Basu Vs Anjuman Trading and Banking Co., Ltd. and Another
Calcutta High Court · AIR 1935 Cal 398
Civil Procedure Code, 1908 (CPC) — Section 47Companies Act, 1956 — Section 153(1)
High Courts12 Mar 1935
Allan E. Ker Vs Promotha Nath Sarkar
Calcutta High Court · 163 Ind. Cas. 224
Criminal Procedure Code, 1898 (CrPC) — Section 94Penal Code, 1860 (IPC) — Section 497
High Courts11 Mar 1935
Probodh Chandra Mallik and Another Vs Debendra Nath Dutta and Another
Calcutta High Court · 163 Ind. Cas. 587
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts11 Mar 1935
(Firm) Tarachand-Protapmal Vs Tamijuddin Sheikh
Calcutta High Court · AIR 1935 Cal 658
Evidence Act, 1872 — Section 91
High Courts11 Mar 1935
B. N. ELIAS AND OTHERS, IN RE.
Calcutta High Court · (1935) 3 ITR 408
Companies Act, 1956 — Section 4Income Tax Act, 1922 — Section 66
High Courts11 Mar 1935
Firm Tarachand Protapmal Vs Tamijuddin Sheikh
Calcutta High Court · 159 Ind. Cas. 511
Evidence Act, 1872 — Section 91
High Courts11 Mar 1935
In Re: Jalpaiguri Banking and Trading Company, Ltd.
Calcutta High Court · (1935) 03 CAL CK 0011
High Courts10 Mar 1935
IN THE MATTER OF KESHARDEO CHAMRIA.
Calcutta High Court · (1935) 3 ITR 418
Income Tax Act, 1922 — Section 34, 66(2)