High Courts18 Apr 1935
Faizunnessa Bibi Vs Gholam Rabbani and Others
Calcutta High Court · (1935) 04 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,268 of 3,204
High Courts17 Apr 1935Allowed
Ram Lal Sen Vs Sm. Suradhani Sundari Pal Chowdhurani and another
Calcutta High Court · (1935) 04 CAL CK 0007
High Courts16 Apr 1935
Maniruddin Bepari Vs The Chairman of the Municipal Commissioners, Dacca Municipality
Calcutta High Court · 164 Ind. Cas. 160
Bengal Municipal Act, 1932 — Section 234, 30, 34
High Courts11 Apr 1935
Indra Chand Kejriwal Vs Basropan Shaw and Others
Calcutta High Court · 164 Ind. Cas. 791
High Courts11 Apr 1935
Pyari Mohan Pal Vs Brahmananda Barna Sarma and Others
Calcutta High Court · 163 Ind. Cas. 700
Civil Procedure Code, 1908 (CPC) — Section 105(1)
High Courts11 Apr 1935
Kedar Nath Moyra Vs Gollam Hossain Mollah and Others
Calcutta High Court · 165 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 152Limitation Act, 1963 — Section 5
High Courts11 Apr 1935
Pankajini Debi Vs Satish Behara Buna and Others
Calcutta High Court · 165 Ind. Cas. 208
Bengal Tenancy Act, 1885 — Section 182, 85Transfer of Property Act, 1882 — Section 106
High Courts11 Apr 1935
Rur Singh Vs Emperor
Calcutta High Court · 164 Ind. Cas. 265
Penal Code, 1860 (IPC) — Section 223
High Courts11 Apr 1935
Kumud Nath Das Saha and Others Vs Kunjabala Dassya and Another
Calcutta High Court · 164 Ind. Cas. 132
Bengal Tenancy Act, 1885 — Section 7
High Courts11 Apr 1935
Upendra Nath Chatterjee Vs Emperor
Calcutta High Court · (1935) 04 CAL CK 0005
High Courts09 Apr 1935
Mohini Mohan Mitra and Another Vs Radha Sundari Dasi and Others
Calcutta High Court · AIR 1935 Cal 481
Bengal Tenancy Act, 1885 — Section 188, 26C, 26D, 26F
High Courts08 Apr 1935
Dol Govinda Das Vs Makbul Sekh''s infant heir and Others
Calcutta High Court · AIR 1936 Cal 164 : 162 Ind. Cas. 91
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts08 Apr 1935
Mahommed Mayenuddin Mea and Others Vs Prodyot Kumar Tagore and Others
Calcutta High Court · AIR 1936 Cal 189
Bengal Tenancy Act, 1885 — Section 5(4)(b)
High Courts05 Apr 1935
Bibhuti Bhusan Ghose Vs Baikuntha Nath Mondal and Others
Calcutta High Court · 164 Ind. Cas. 477
Transfer of Property Act, 1882 — Section 100
High Courts05 Apr 1935
Abdul Alim Vs Abdul Sattar
Calcutta High Court · AIR 1936 Cal 130
Transfer of Property Act, 1882 — Section 54
High Courts04 Apr 1935
Sailabala Dasi Vs Emperor
Calcutta High Court · AIR 1935 Cal 489 : 158 Ind. Cas. 7
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 318
High Courts04 Apr 1935Dismissed
Bankim Chandra Deb Sabkar and Others Vs Madan Mohan Deb Sarkar and Others
Calcutta High Court · (1935) 04 CAL CK 0023
High Courts04 Apr 1935
Lokendra Lal Pal Choudhury Vs Emperor
Calcutta High Court · 164 Ind. Cas. 434
Criminal Procedure Code, 1898 (CrPC) — Section 114, 144, 195, 487Penal Code, 1860 (IPC) — Section 188
High Courts04 Apr 1935
Satis Chandra Mukhuty Vs Lokendra Lal Pal Choudhury
Calcutta High Court · (1935) 04 CAL CK 0004
High Courts03 Apr 1935
Osman and Another Vs Emperor
Calcutta High Court · AIR 1936 Cal 124
Bengal Tenancy Act, 1885 — Section 26F(6)(iii)