High Courts16 May 1935
Raj Nandini Debi and Others Vs Bhusan Chandra Sar
Calcutta High Court · AIR 1936 Cal 234
Bengal Tenancy Act, 1885 — Section 155, 25, 52(4)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,267 of 3,204
High Courts14 May 1935
Hemendra Nath Roy Choudhury Vs Jnanendra Prasanna Bhaduri and Others
Calcutta High Court · AIR 1935 Cal 702 : 159 Ind. Cas. 1101
Limitation Act, 1963 — Article 140, 141
High Courts13 May 1935
Ram Krishna Bera and Others Vs Bejoy Kumar Addya and Others
Calcutta High Court · 164 Ind. Cas. 935
High Courts13 May 1935
Gunarberinissa Choudhurani and Others Vs Gopendra Prosad Sukul and Another
Calcutta High Court · AIR 1936 Cal 275 : 163 Ind. Cas. 72
Bengal Tenancy Act, 1885 — Section 174(3)(b)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1935
Durgaram Chaudhury and Others Vs Amrita Chandra Goswami and Others
Calcutta High Court · 164 Ind. Cas. 452
High Courts13 May 1935
Musammat Rasul Bibi and Others Vs Moosa Soleman Saleji and Others
Calcutta High Court · 164 Ind. Cas. 258
High Courts10 May 1935
Rai Satyendra Nath Bhadra Bahadur and Another Vs Charu Sankar Roy Chowdhuri and Others
Calcutta High Court · AIR 1936 Cal 100
High Courts10 May 1935
Surendra Kumar Roy Choudhury and Others Vs Ahmed Nawab Choudhury and Others
Calcutta High Court · 163 Ind. Cas. 897
Bengal Tenancy Act, 1885 — Section 103A
High Courts10 May 1935
Ronald Duncan Cromartie and Others Vs Sree Sree Iswar Radha Damodar Jieu through Shebaits Guru Bhritya Chuckerburtty and Others
Calcutta High Court · 166 Ind. Cas. 859
High Courts09 May 1935
Barisal Loan Office Ltd. Vs Satish Chandra Das.
Calcutta High Court · AIR 1936 Cal 12 : 166 Ind. Cas. 408
Transfer of Property Act, 1882 — Section 55(1)(f)
High Courts09 May 1935
Fateh Kumar Singh and Another Vs Kishen Chand Kachar
Calcutta High Court · AIR 1935 Cal 816
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 May 1935
Mohomed Mohsen Ali and Others Vs Roy Kshitish Bhusan Roy Bahadur and Others
Calcutta High Court · AIR 1936 Cal 235
Bengal Tenancy Act, 1885 — Section 148A
High Courts09 May 1935Allowed
Rai Saheb Mahadeo Prasad Vs Emperor
Calcutta High Court · (1935) 05 CAL CK 0007
High Courts09 May 1935
Daud Sheik Vs Emperor
Calcutta High Court · 164 Ind. Cas. 721
Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 411, 412
High Courts03 May 1935
Raja Jagadish Chandra Deo Dhabal Deb Vs Srinath Chandra Pani and Others
Calcutta High Court · 166 Ind. Cas. 878
High Courts03 May 1935Allowed
In the goods of Raj Krishna Mukherji, deceased
Calcutta High Court · (1935) 05 CAL CK 0001
High Courts02 May 1935
In Re: Tushar Kanti Ghosh, Editor and Tarit Kanti Biswas, Printer and Publisher of the Amrita Bazar Patrika
Calcutta High Court · (1935) 05 CAL CK 0012
High Courts30 Apr 1935Dismissed
Abdul Sattar Choudhury and Others Vs Abdul Rusan and Others
Calcutta High Court · (1935) 04 CAL CK 0003
High Courts19 Apr 1935
Mahim Chandra Guha Deb Barman Vs Secy. of State
Calcutta High Court · AIR 1936 Cal 300 : 166 Ind. Cas. 734
Bengal Tenancy Act, 1885 — Section 104H, 104J, 111A
High Courts18 Apr 1935
Golam Rabbani alias Lal Mia and Another Vs Dewan Abul Khair Ahmad Ali alias Mahmud Mia and Others
Calcutta High Court · 163 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Section 92, 93