High Courts13 Jun 1935
Bibhuti Bhusan Khan Vs Birendra Nath Roy
Calcutta High Court · AIR 1935 Cal 558 : 158 Ind. Cas. 704
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7Provincial Insolvency Act, 1920 — Section 4
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,265 of 3,204
High Courts13 Jun 1935
Luxman Chandra Mistry and Another Vs Charu Chandra Mittra and Another
Calcutta High Court · AIR 1935 Cal 783
High Courts13 Jun 1935
Sm. Annamoyi Dasi Vs Umesh Chandra Ghose and Others
Calcutta High Court · (1935) 06 CAL CK 0006
High Courts13 Jun 1935
Profulla Chandra Mullick Vs Nanda Lal Jhamor
Calcutta High Court · (1935) 06 CAL CK 0004
High Courts12 Jun 1935
Kumud Nath Das Saha and Others Vs Government Pleader
Calcutta High Court · AIR 1936 Cal 347 : 163 Ind. Cas. 222
Bengal Tenancy Act, 1885 — Section 7Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Jun 1935
Mohammad Gorib Hossain Mia Vs Sm. Halimannessa Bibi and Others
Calcutta High Court · AIR 1936 Cal 231
Bengal Tenancy Act, 1885 — Section 188, 26F, 26F(1)
High Courts12 Jun 1935
Madras and Southern Mahratta Ry. Co. Ltd. Vs Ravi Shing Deepsing and Co.
Calcutta High Court · AIR 1935 Cal 811
High Courts12 Jun 1935
Ballav Dass Vs Mohan Lal Sadhu
Calcutta High Court · AIR 1936 Cal 237
Companies Act, 1956 — Section 134(4)
High Courts12 Jun 1935
Madras and Southern Maharatta Ry. Co. Ltd. Vs Ravi Shing Deepsing and Co.
Calcutta High Court · 159 Ind. Cas. 907
High Courts08 Jun 1935Dismissed
Jogendra Nath Kundu and Others Vs Jogneswar Mandal and Others
Calcutta High Court · (1935) 06 CAL CK 0021
High Courts07 Jun 1935
Baidya Nath Biswas Vs Emperor
Calcutta High Court · AIR 1935 Cal 741 : 159 Ind. Cas. 523
Companies Act, 1956 — Section 282
High Courts06 Jun 1935
Abed Hossain Mia and Others Vs Abdur Rahaman Saha Choudhury
Calcutta High Court · AIR 1935 Cal 631 : 158 Ind. Cas. 567
Limitation Act, 1963 — Section 7
High Courts06 Jun 1935
Raghupati Chatterjee Vs Panchanani Dassi and Others
Calcutta High Court · AIR 1935 Cal 609 : 158 Ind. Cas. 33
High Courts05 Jun 1935
Dhirendra Nath Poddar and Others Vs Hemangini Dasi and Others
Calcutta High Court · AIR 1935 Cal 610 : 158 Ind. Cas. 406
Stamp Act, 1899 — Section 2(5), 33, 33(2)
High Courts05 Jun 1935
Mohammed Ali Khan Vs Kanailal Haldar and Others
Calcutta High Court · AIR 1935 Cal 625 : 159 Ind. Cas. 767
Transfer of Property Act, 1882 — Section 51
High Courts05 Jun 1935
Amirul Islam Vs Sarada Kumar Sen and Others
Calcutta High Court · 165 Ind. Cas. 249
Bengal Tenancy Act, 1885 — Section 153, 73
High Courts31 May 1935
Jagnarain Tewari Vs Emperor
Calcutta High Court · AIR 1935 Cal 680 : 158 Ind. Cas. 840
Criminal Procedure Code, 1898 (CrPC) — Section 565Penal Code, 1860 (IPC) — Section 411, 75
High Courts31 May 1935
In Re: Upendra Kumar Mitra
Calcutta High Court · 164 Ind. Cas. 415
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts29 May 1935
Dakshina Ranjan Choudhury Vs Surendra Lal Das Gupta
Calcutta High Court · AIR 1936 Cal 310 : 163 Ind. Cas. 56
High Courts28 May 1935
Abdul Majid and Others Vs Akhtar Nabi and Another
Calcutta High Court · AIR 1935 Cal 805 : 159 Ind. Cas. 893
Civil Procedure Code, 1908 (CPC) — Section 92