High Courts05 Jul 1935
Annada Charan Misra and Others Vs Jhatu Charan Roy and Others
Calcutta High Court · AIR 1935 Cal 648 : 158 Ind. Cas. 512
Limitation Act, 1963 — Section 20
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,264 of 3,204
High Courts05 Jul 1935
In Re: The Steel Construction Company, Ltd.
Calcutta High Court · (1935) 07 CAL CK 0010
High Courts03 Jul 1935
Jatindra Nath Saha Vs Katihar Oil Mills Ltd. and Others
Calcutta High Court · AIR 1935 Cal 644 : 158 Ind. Cas. 398
Provincial Insolvency Act, 1920 — Section 41
High Courts28 Jun 1935
Satish Chandra Chakravarty Vs Abdul Haque Sardar and Others
Calcutta High Court · AIR 1936 Cal 180 : 162 Ind. Cas. 154
Bengal Tenancy Act, 1885 — Section 37
High Courts28 Jun 1935
The Superintendent and Remembrancer of Legal Affairs Vs Jair Ali and Others
Calcutta High Court · 164 Ind. Cas. 1007
Criminal Procedure Code, 1898 (CrPC) — Section 110, 55Penal Code, 1860 (IPC) — Section 147, 225B, 332
High Courts28 Jun 1935Dismissed
Mangulal Agarwalla Vs Chandi Charan Mukherji
Calcutta High Court · (1935) 06 CAL CK 0001
High Courts27 Jun 1935
Hemanta Kumar Ghose and Others Vs Rajendra Mondal and Others
Calcutta High Court · AIR 1935 Cal 619 : 158 Ind. Cas. 436
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts27 Jun 1935
Ashutosh Choudhury Vs Ali Sheikh and Others
Calcutta High Court · AIR 1935 Cal 763
High Courts26 Jun 1935
Barisal Loan Office, Ltd. Vs Sasthi Charan Bhattacharya and Another
Calcutta High Court · AIR 1936 Cal 282
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Jun 1935
Brojendra Kumar Dutta Roy Vs Sushil Chandra Chakravarty and Others
Calcutta High Court · AIR 1936 Cal 334 : 163 Ind. Cas. 270
Bengal Money Lenders Act, 1933 — Section 4
High Courts26 Jun 1935Dismissed
Hem Chandra Roy Choudhury Vs Tarapada Sanyal
Calcutta High Court · (1935) 06 CAL CK 0003
High Courts25 Jun 1935
Indian Iron and Steel Co. Ltd. Vs Bara Gopal Thakur and Others
Calcutta High Court · AIR 1935 Cal 641 : 158 Ind. Cas. 656
Land Acquisition Act, 1894 — Section 32
High Courts20 Jun 1935
Ratan Chand Jahwirlal and Another Vs Pramatha Nath Guha and Others
Calcutta High Court · AIR 1935 Cal 650
Penal Code, 1860 (IPC) — Section 390
High Courts20 Jun 1935
H.K. Shaw Vs Suresh Chandra Mitter
Calcutta High Court · AIR 1936 Cal 324 : 163 Ind. Cas. 232
Penal Code, 1860 (IPC) — Section 30, 420
High Courts19 Jun 1935
Nabi Khan and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 186
Penal Code, 1860 (IPC) — Section 120B, 203, 302, 364
High Courts18 Jun 1935
Jogendra Nath Kundu and Another Vs Jogneswar Mandal and Others
Calcutta High Court · AIR 1935 Cal 612 : 158 Ind. Cas. 574
Presidency Towns Insolvency Act, 1909 — Section 52, 54Provincial Insolvency Act, 1920 — Section 4
High Courts17 Jun 1935
Mohammad Soleman Molla and Others Vs Tasadduq Hossain and Others
Calcutta High Court · AIR 1935 Cal 623 : 158 Ind. Cas. 544
High Courts17 Jun 1935
Umesh Chandra Goldar Vs Shamsur Rahman
Calcutta High Court · AIR 1935 Cal 611 : 158 Ind. Cas. 433
Bengal Local Self-Government Act, 1885 — Section 13
High Courts17 Jun 1935
Banka Nath Vs Abdul Kadir and Others
Calcutta High Court · 165 Ind. Cas. 154
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts13 Jun 1935
Piramal Goenka and Others Vs Basanti Das Chatterjee and Others
Calcutta High Court · AIR 1935 Cal 614 : 158 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 48