High Courts01 Aug 1935
Bama Pada Bandopadhyay and Another Vs Rama Nath Mandal (Ronamath Mandal in Vokalutnamah) and Others
Calcutta High Court · 165 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,262 of 3,204
High Courts31 Jul 1935
Jnanendra Nath Dey Vs Kshitish Chandra Dey
Calcutta High Court · AIR 1935 Cal 677 : 159 Ind. Cas. 140
Penal Code, 1860 (IPC) — Section 498
High Courts31 Jul 1935
Bangsidhar Gopalka Vs A.C. Banerjee and Co.
Calcutta High Court · (1935) 07 CAL CK 0009
High Courts31 Jul 1935
Jyoteswar Banerjee and Another Vs Surendra Nath Ghose and Others
Calcutta High Court · (1935) 07 CAL CK 0002
High Courts30 Jul 1935
Saroj Kumar Bose Vs Surjya Kanta Sarkar and Others
Calcutta High Court · AIR 1935 Cal 771 : 159 Ind. Cas. 685
High Courts30 Jul 1935
A.R. Manuel Vs Emperor
Calcutta High Court · AIR 1935 Cal 678 : 158 Ind. Cas. 791
High Courts30 Jul 1935
Bisweswar Ray Chaudhury Vs Khagendra Kaibarta and Others
Calcutta High Court · AIR 1935 Cal 683 : 159 Ind. Cas. 423
Workmens Compensation Act, 1923 — Section 10A
High Courts30 Jul 1935
Gosta Behari Pramanik and Others Vs Amiya Kumar Das
Calcutta High Court · 165 Ind. Cas. 135
High Courts29 Jul 1935Allowed
Sm. Prafulla Sundari Roy Choudhurani Vs Azizonnessa and Others
Calcutta High Court · (1935) 07 CAL CK 0025
High Courts26 Jul 1935
Khagendra Nath Parui Vs Sarat Kumar Das and Another
Calcutta High Court · (1935) 07 CAL CK 0008
High Courts25 Jul 1935
Humayun Raja Chaudhury and Another Vs Jyotirmoyee Debi and Others
Calcutta High Court · AIR 1936 Cal 452
Bengal Survey Act, 1875 — Section 40Letters Patent Act, 1865 — Section 15
High Courts25 Jul 1935
Narayan Chandra Chatterjee Vs Panchu Pramanik and Others
Calcutta High Court · AIR 1935 Cal 684 : 159 Ind. Cas. 180
Transfer of Property Act, 1882 — Section 65
High Courts24 Jul 1935
Annada Prosad Bhadra and Others Vs Gopal Chandra Ghose and Another
Calcutta High Court · AIR 1935 Cal 725 : 159 Ind. Cas. 462
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts24 Jul 1935
Phani Bhusan Sen Vs Sanat Kumar Maitra and Others
Calcutta High Court · AIR 1935 Cal 773
Bengal Municipal Act, 1932 — Section 22(8)(2)Penal Code, 1860 (IPC) — Section 420
High Courts24 Jul 1935
Bibhuti Bhusan Dutta and Another Vs Uday Chand Mahatap
Calcutta High Court · AIR 1935 Cal 766
Court of Wards Act, 1879 — Section 51
High Courts24 Jul 1935
Chairman of Commissioners of the Baruipore Municipality Vs Sivadas Roy Chaudhury and Others
Calcutta High Court · AIR 1935 Cal 726 : 159 Ind. Cas. 542
Bengal Municipal Act, 1932 — Section 66(b)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Jul 1935
Md. Abdur Rohim and Others Vs D. Ezekiel
Calcutta High Court · (1935) 07 CAL CK 0028
High Courts22 Jul 1935
Abdul Rahman Mullik and Others Vs Azahar Ali Khan
Calcutta High Court · 159 Ind. Cas. 1116
Bengal Tenancy Act, 1885 — Section 30(b)Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jul 1935
Muhammad Hossain and Others Vs Bholanath Das
Calcutta High Court · 162 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 366, 497, 498
High Courts22 Jul 1935
Mahammed Hossain and Others Vs Bholanath Das
Calcutta High Court · AIR 1936 Cal 224
Penal Code, 1860 (IPC) — Section 497, 498