High Courts14 Aug 1935Dismissed
The Secretary of State for India in Council Vs Ranjit Pal Chaudhury and Others
Calcutta High Court · (1935) 08 CAL CK 0010
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,261 of 3,204
High Courts13 Aug 1935
Secy. of State Vs Hiru Mondal and Others
Calcutta High Court · AIR 1935 Cal 752
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts13 Aug 1935
Sreemutty Dhai Vs Bhadabmull Hargobindroy and Others
Calcutta High Court · (1935) 08 CAL CK 0032
High Courts13 Aug 1935
Kusum Kamini Roy and Others Vs Apurba Kumar Hazra
Calcutta High Court · AIR 1935 Cal 743 : 159 Ind. Cas. 1074
High Courts12 Aug 1935
Secy. of State Vs Lal Mohan Choudhury and Others
Calcutta High Court · AIR 1935 Cal 746 : 159 Ind. Cas. 1078
Transfer of Property Act, 1882 — Section 52
High Courts12 Aug 1935Dismissed
Manir Ahmhad and Another Vs Munshi Obedal Hoque and Others
Calcutta High Court · (1935) 08 CAL CK 0006
High Courts09 Aug 1935
Serajgunj Loan Office, Ltd. Vs Nil Kanta Lahiri
Calcutta High Court · AIR 1935 Cal 777
Companies Act, 1956 — Section 153
High Courts09 Aug 1935
Lal Behary Saha and Another Vs Bimalapada Majumdar and Others
Calcutta High Court · AIR 1935 Cal 728 : 159 Ind. Cas. 420
Transfer of Property Act, 1882 — Section 83
High Courts09 Aug 1935
Nemai Chandra Dey Vs Brojendra Nath Mitter and Others
Calcutta High Court · AIR 1935 Cal 723 : 159 Ind. Cas. 376
High Courts08 Aug 1935
Jyoteswar Banerjee and Another Vs Surendra Nath Ghose and Others
Calcutta High Court · 165 Ind. Cas. 625
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 4Presidency Small Cause Courts Act, 1882 — Section 19(w)
High Courts07 Aug 1935
Superintendent and Remembrancer of Legal Affairs Vs Kali Raman Bhattacharjee
Calcutta High Court · AIR 1936 Cal 414 : 166 Ind. Cas. 297
High Courts07 Aug 1935
Hem Chandra Chongdar Vs Emperor
Calcutta High Court · AIR 1935 Cal 681 : 159 Ind. Cas. 31
Bengal Criminal Law Amendment Act, 1930 — Section 6Penal Code, 1860 (IPC) — Section 109
High Courts07 Aug 1935
Makhan Lal Chatterjee Vs Emperor
Calcutta High Court · 164 Ind. Cas. 377
Criminal Procedure Code, 1898 (CrPC) — Section 516, 517
High Courts07 Aug 1935
Haridas Chatterjee and Others Vs Manmatha Nath Mullick and Others
Calcutta High Court · AIR 1936 Cal 1
Evidence Act, 1872 — Section 114
High Courts06 Aug 1935
Umasundari Dasi Vs Prafulla Kumar Mondal and Another
Calcutta High Court · AIR 1935 Cal 786 : 159 Ind. Cas. 1089
Bengal Tenancy Act, 1885 — Section 111
High Courts06 Aug 1935
Dinanath Kar and Others Vs Choudhuri Jitendra Nandan Das Mohapatra and Others
Calcutta High Court · AIR 1935 Cal 744
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Specific Relief Act, 1877 — Section 42
High Courts06 Aug 1935
Mati Lal De and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 675 : 159 Ind. Cas. 36
Penal Code, 1860 (IPC) — Section 379
High Courts06 Aug 1935
Purusottam Sinha Vs Satyendra Chandra Ghose Moulik and Others
Calcutta High Court · 164 Ind. Cas. 747
Pensions Act, 1871 — Section 11Provincial Insolvency Act, 1920 — Section 28(5)
High Courts02 Aug 1935
Sagoremal Gopalka Vs A.C. Banerjee and Co.
Calcutta High Court · AIR 1935 Cal 721 : 159 Ind. Cas. 618
Limitation Act, 1963 — Section 19
High Courts01 Aug 1935
Nanu Ram Pokharmal Agarwala Vs Hedayet Ali Ahammad and Another
Calcutta High Court · AIR 1935 Cal 769 : 159 Ind. Cas. 662
Contract Act, 1872 — Section 178