High Courts19 Nov 1935
Arman Shaik and Others Vs Naimuddin Shaik
Calcutta High Court · AIR 1936 Cal 157
Penal Code, 1860 (IPC) — Section 14
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,259 of 3,204
High Courts18 Nov 1935
Sagoremull Khaitan Vs Gajadhar Mansinghka and Others
Calcutta High Court · AIR 1936 Cal 703
Conveyancing and Law of Property Act, — Section 5Transfer of Property Act, 1882 — Section 55
High Courts18 Nov 1935
In Re: Girish Chandra Seal.
Calcutta High Court · AIR 1936 Cal 212
Presidency Towns Insolvency Act, 1909 — Section 36, 55
High Courts15 Nov 1935
Surput Sing and Others Vs Maharaj Bahadur Sing
Calcutta High Court · AIR 1936 Cal 476
High Courts14 Nov 1935
Chamuddin Sardar and Another Vs Emperor
Calcutta High Court · AIR 1936 Cal 18 : 160 Ind. Cas. 1028
Penal Code, 1860 (IPC) — Section 366
High Courts14 Nov 1935
Abinash Chandra Kumar Vs Dhani Buksh Mahammad
Calcutta High Court · AIR 1936 Cal 673 : 165 Ind. Cas. 905
Penal Code, 1860 (IPC) — Section 406
High Courts13 Nov 1935
Rebati Mohan Bose Vs Chottal Chandra Sen
Calcutta High Court · AIR 1936 Cal 692 : 166 Ind. Cas. 221
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts13 Nov 1935
Elimuddin Sarkar Vs Umed Ali Bepari and Others
Calcutta High Court · AIR 1936 Cal 659 : 165 Ind. Cas. 878
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(6), 438
High Courts13 Nov 1935
Marwari Stores, Ltd. Vs Gouri Shanker Goenka
Calcutta High Court · AIR 1936 Cal 327 : 165 Ind. Cas. 408
Companies Act, 1956 — Section 38, 40, 50
High Courts12 Nov 1935
Dukhiram Madhu Vs Ramlakshmi Falia and Others
Calcutta High Court · AIR 1936 Cal 780 : 166 Ind. Cas. 993
High Courts13 Sept 1935
Sasi Kanta Acharjee Bahadur and Others Vs Lechoo Sheikh and Others
Calcutta High Court · AIR 1936 Cal 30 : 160 Ind. Cas. 577
Bengal Tenancy Act, 1885 — Section 146A
High Courts29 Aug 1935
Harnath Rai Binj Raj and Others Vs Sewi Prosad Singh and Others
Calcutta High Court · AIR 1936 Cal 230
High Courts28 Aug 1935
Mohammad Esahaque Mia Choudhury and Others Vs Ananda Chandra Saha and Another
Calcutta High Court · 164 Ind. Cas. 1042
Court Fees Act, 1870 — Section 7(ix), 7(x)Suits Valuation Act, 1887 — Section 8
High Courts28 Aug 1935
Laxmi Bhander Ltd. Vs Purna Chandra Dutta Banik
Calcutta High Court · AIR 1935 Cal 770
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14
High Courts28 Aug 1935
Badan Ali Vs Emperor
Calcutta High Court · 165 Ind. Cas. 127
Penal Code, 1860 (IPC) — Section 120B, 395
High Courts28 Aug 1935
Kusum Kumari Devi Vs Gayanath Pramanik
Calcutta High Court · AIR 1936 Cal 390 : 166 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts27 Aug 1935
Moti Lal Daga and Others Vs Susil Kumar Mukherjee and Others
Calcutta High Court · AIR 1936 Cal 114
Transfer of Property Act, 1882 — Section 85
High Courts26 Aug 1935
Mono Mohan Vs Kali Kinkar Chakravarty
Calcutta High Court · AIR 1935 Cal 751 : 159 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 6(e)
High Courts26 Aug 1935
Durga Charan Das and Another Vs Chairman of Labonga Samabai Samity
Calcutta High Court · AIR 1936 Cal 171 : 162 Ind. Cas. 135
Bengal Tenancy Act, 1885 — Section 26E
High Courts26 Aug 1935
Secy. of State Vs Brajendra Kishore Rai Choudhury and Others
Calcutta High Court · AIR 1936 Cal 629
Civil Procedure Code, 1908 (CPC) — Section 95