High Courts29 Nov 1935
Nalini Kishore Choudhury Vs Atul Chandra Chakrabarty Choudhury and Others
Calcutta High Court · (1935) 11 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,258 of 3,204
High Courts28 Nov 1935
Khaje Habibulla and Others Vs Bepin Chandra Rai and Others
Calcutta High Court · AIR 1936 Cal 454
High Courts28 Nov 1935
Chanchala Bala Debi Vs Sashibhusan Das and Others
Calcutta High Court · AIR 1936 Cal 68 : 161 Ind. Cas. 919
High Courts27 Nov 1935
Purna Chandra Chowdhury Vs Alep Biswas
Calcutta High Court · AIR 1936 Cal 64
Bengal Village Self-Government Act, 1919 — Section 101
High Courts27 Nov 1935
Nirmal Chandra Das and Others Vs Mohitosh Das and Others
Calcutta High Court · AIR 1936 Cal 106
Bengal Tenancy Act, 1885 — Section 103
High Courts26 Nov 1935
Jonab Ali Khan and Another Vs Satis Chandra Ray
Calcutta High Court · AIR 1936 Cal 698 : 166 Ind. Cas. 73
High Courts25 Nov 1935
The Supdt. and Remembrancer of Legal Affairs, Bengal Vs The Bengal Salt Co., Ltd. and 3 Ors.
Calcutta High Court · (1935) 11 CAL CK 0026
High Courts25 Nov 1935
Banur-ud-din Biswas. Vs Gani Mia Sawdagar and Another
Calcutta High Court · AIR 1936 Cal 21 : 160 Ind. Cas. 891
Penal Code, 1860 (IPC) — Section 411
High Courts25 Nov 1935
In Re: Jalpaiguri Banking and Trading Corporation Ltd.
Calcutta High Court · AIR 1936 Cal 662 : 165 Ind. Cas. 655
Companies Act, 1956 — Section 153
High Courts25 Nov 1935
Emperor Vs Bengal Salt Co. Ltd. and Others
Calcutta High Court · AIR 1936 Cal 33 : 160 Ind. Cas. 829
Companies Act, 1956 — Section 92(5)
High Courts22 Nov 1935Allowed
Jagadish Chandra Dhabal Deb and Others Vs Satta Kinkar Sahana
Calcutta High Court · (1935) 11 CAL CK 0035
High Courts22 Nov 1935
Secy. of State Vs Jitendra Nath Roy
Calcutta High Court · AIR 1936 Cal 70
Cess Act, 1880 — Section 16
High Courts22 Nov 1935
Lalchand Deepchand Vs Baijnath Jugal Kishore and Another
Calcutta High Court · AIR 1937 Cal 140
English Sale of Goods Act, 1893 — Section 11(1)(c)Sales of Goods Act, 1930 — Section 13(3)
High Courts22 Nov 1935Dismissed
Babu Jitendra Nath Roy Vs The Secretary of State for India in Council
Calcutta High Court · (1935) 11 CAL CK 0007
High Courts21 Nov 1935
Srimati Radharani Dassya and Others Vs Kshetra Mohan Chakravorty
Calcutta High Court · (1935) 11 CAL CK 0006
High Courts21 Nov 1935
Siva Mohan Kundu Choudhury and Others Vs Sm. Bechumoyee Dasi-Plaintiff and Others
Calcutta High Court · AIR 1936 Cal 585
High Courts20 Nov 1935
Corporation of Calcutta. Vs Ganesh Chandra Dhar and Another
Calcutta High Court · AIR 1936 Cal 20
Calcutta Municipal Act, 1923 — Section 363
High Courts20 Nov 1935
Radharanee Dassya Vs Kshetra Mohan Chakravorty
Calcutta High Court · (1935) 11 CAL CK 0002
High Courts19 Nov 1935Allowed
Ibrahim Mia Dewan Vs Jamin Ali Morhal and Others
Calcutta High Court · (1935) 11 CAL CK 0027
High Courts19 Nov 1935
Baidya Nath Sein Vs Kumud Chandra Paul and Another
Calcutta High Court · 164 Ind. Cas. 815
Contract Act, 1872 — Section 145