High Courts11 Dec 1935
Bhujendra Nath Biswas and Others Vs Sushamoyee Basu and Another
Calcutta High Court · AIR 1936 Cal 67 : 166 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,257 of 3,204
High Courts11 Dec 1935
Narain Chandra Biswas and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 101
Arms Act, 1959 — Section 14Penal Code, 1860 (IPC) — Section 120B
High Courts11 Dec 1935
Wares Ali and Others Vs Sheikh Shamsuddin alias Muntao Mia and Others
Calcutta High Court · 168 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts11 Dec 1935
J.E. Gubbay Vs Emperor
Calcutta High Court · AIR 1936 Cal 65
Bengal Excise Act, 1909 — Section 46
High Courts11 Dec 1935
Ensup Mandal and Another Vs Golapjan (Golapjannessa) Bibi and Others
Calcutta High Court · AIR 1936 Cal 772 : 166 Ind. Cas. 1001
Bengal Tenancy Act, 1885 — Section 148(c)
High Courts10 Dec 1935
Baidya Nath Pandey and Another Vs Hemlata Dasi and Others
Calcutta High Court · AIR 1936 Cal 26
Bengal Tenancy Act, 1885 — Section 174(1)
High Courts09 Dec 1935
Ekkari Ghose and Others Vs Sideshwar Ghose and Others
Calcutta High Court · AIR 1936 Cal 783
Transfer of Property Act, 1882 — Section 53
High Courts09 Dec 1935
Nabendra Kishore Roy Vs Keramat Ali Munshi and Others
Calcutta High Court · AIR 1936 Cal 63
Estates Partition Act, 1897 — Section 81(3)
High Courts09 Dec 1935
In Re: Aryya Insurance Co. Ltd.
Calcutta High Court · AIR 1937 Cal 81 : 167 Ind. Cas. 689
Companies Act, 1956 — Section 3, 6Specific Relief Act, 1877 — Section 45
High Courts09 Dec 1935
Jawla Prosad Bhartia Vs Hanumanbux Poddar and Others
Calcutta High Court · (1935) 12 CAL CK 0004
High Courts06 Dec 1935
Sm. Tusliman Bibi Vs Abdul Latif Mia
Calcutta High Court · AIR 1936 Cal 97
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts06 Dec 1935
Ramesh Chandra Guha Vs Dinanath Mestari and Others
Calcutta High Court · AIR 1936 Cal 178
Bengal Tenancy Act, 1885 — Section 167
High Courts06 Dec 1935
Sm. Hemangini Devi and Another Vs Sarat Chandra Basu and Another
Calcutta High Court · AIR 1937 Cal 96
High Courts05 Dec 1935
Rai Kiran Chandra Roy Bahadur and Others Vs Tarak Nath Gangopadhyay and Others
Calcutta High Court · AIR 1936 Cal 456 : 166 Ind. Cas. 460
Bengal Tenancy Act, 1885 — Section 111ACess Act, 1880 — Section 95
High Courts05 Dec 1935
Dinabandhu Gan Vs Makim Sardar and Others
Calcutta High Court · AIR 1936 Cal 93
Evidence Act, 1872 — Section 116
High Courts05 Dec 1935
(Rai) Kiran Chandra Roy Bahadur and Others Vs Brajendra Nath Chatterjee and Others
Calcutta High Court · AIR 1937 Cal 26
Bengal Cess Act, 1880 — Section 56, 66Letters Patent Act, 1865 — Section 15
High Courts02 Dec 1935
Sashi Bhusan Ghose and Others Vs Bhupendra Nath Pal and Others
Calcutta High Court · AIR 1936 Cal 112
High Courts02 Dec 1935
Mautazaddin Driver Vs Nazar Md. Khan Kabuli
Calcutta High Court · (1935) 12 CAL CK 0009
High Courts02 Dec 1935
Jaynuddin Sheik and Others Vs Ramesh Chandra Roy and Another
Calcutta High Court · (1935) 12 CAL CK 0003
High Courts29 Nov 1935Allowed
Satyendra Nath Mondol Vs Nandalal Choudhury
Calcutta High Court · (1935) 11 CAL CK 0029