High Courts24 Aug 1935
Hem Chandra Das Chaudhury and Others Vs Secy. of State and Others
Calcutta High Court · AIR 1935 Cal 296 : 155 Ind. Cas. 1055
Cess Act, 1980 — Section 4
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,260 of 3,204
High Courts23 Aug 1935
Bhabani Prosanna Lahiri and Another Vs Manindra Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1935 Cal 760 : 159 Ind. Cas. 752
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Aug 1935
Ramprosad Surajmull Vs Motilal
Calcutta High Court · AIR 1936 Cal 53
Transfer of Property Act, 1882 — Section 88
High Courts22 Aug 1935
Kanhyalal Bhargava and Others Vs Banwari Lal and Others
Calcutta High Court · AIR 1936 Cal 269 : 166 Ind. Cas. 657
Presidency Towns Insolvency Act, 1909 — Section 11
High Courts20 Aug 1935
Sheikh Alam and Others Vs Atul Chandra Roy and Others
Calcutta High Court · AIR 1936 Cal 299 : 163 Ind. Cas. 84
Penal Code, 1860 (IPC) — Section 426
High Courts20 Aug 1935Dismissed
Sm. Sahedan Bibi Vs Mir. Ali and Another
Calcutta High Court · (1935) 08 CAL CK 0031
High Courts20 Aug 1935
Sachin Das Vs Emperor
Calcutta High Court · AIR 1936 Cal 524
Penal Code, 1860 (IPC) — Section 124A
High Courts20 Aug 1935Dismissed
In Re: Satish Chunder Roy and Others
Calcutta High Court · (1935) 08 CAL CK 0013
High Courts20 Aug 1935
Daulatram Rawatmull Vs Maharajlal and Others
Calcutta High Court · AIR 1936 Cal 219
High Courts19 Aug 1935
Maharajadhiraj Kameshwara Singh Bahadur of Darbhanga Vs Pherozsha Merwanji Nanabhoy Mehta and Others
Calcutta High Court · 165 Ind. Cas. 121
Succession Act, 1925 — Section 221, 323
High Courts19 Aug 1935
In Re: N., a Pleader
Calcutta High Court · AIR 1935 Cal 742 : 159 Ind. Cas. 664
Criminal Law (Amendment) Act — Section 17(1)Legal Practitioners Act, 1879 — Section 12Penal Code, 1860 (IPC) — Section 124A, 153A
High Courts19 Aug 1935
Bhupati Mohan Das Vs Phanindra Chandra Chakravarty and Another
Calcutta High Court · AIR 1935 Cal 756
Dacca University Act, 1920 — Section 2(2)
High Courts19 Aug 1935
In re. Inland Steam Navigation Workers'' Union
Calcutta High Court · AIR 1936 Cal 57
Trade Unions Act, 1926 — Section 11
High Courts16 Aug 1935
Mahatabuddin Mia Vs Mahammad Nazir Joddar
Calcutta High Court · AIR 1936 Cal 170 : 166 Ind. Cas. 152
High Courts16 Aug 1935
Ajit Narain Chattopadhya Vs Achinta Narain Chattopadhaya
Calcutta High Court · 164 Ind. Cas. 530
High Courts16 Aug 1935
Maharajadhiraj Kameshwara Singh Bahadur of Darbhanga Vs Pherozsha Merwanji Nanabhoy Mehta and Others
Calcutta High Court · (1935) 08 CAL CK 0011
High Courts16 Aug 1935
Gopinath Motilal Vs Ramdas and Others
Calcutta High Court · AIR 1936 Cal 133
Partnership Act, 1932 — Section 58
High Courts16 Aug 1935
Maharaja Bahadur Guru Mohadev Asram Prosad Sahi of Hathwa Vs Hastings Evelyn Beal
Calcutta High Court · 164 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Section 21Letters Patent Act, 1865 — Clause 12
High Courts15 Aug 1935
Jagabandhu Misra Vs Manager, India Jute Mills, Serampur
Calcutta High Court · 161 Ind. Cas. 338
High Courts14 Aug 1935
Sm. Hemlata Dasi Vs Bengal Coal Co. Ltd.
Calcutta High Court · AIR 1935 Cal 738 : 160 Ind. Cas. 1080 : 159 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 73