High Courts28 May 1935
Sylhet Co-Operative Town Bank Limited Vs Rasik Chandra Chowdhury
Calcutta High Court · 168 Ind. Cas. 258
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,266 of 3,204
High Courts24 May 1935
Khitish Chandra Bose Vs Nanuram Maklania
Calcutta High Court · AIR 1935 Cal 548 : 157 Ind. Cas. 1042
Criminal Procedure Code, 1898 (CrPC) — Section 258
High Courts24 May 1935
Sm. Champabati Dassee Vs Mahomed Yakub Khan and Others
Calcutta High Court · (1935) 05 CAL CK 0005
High Courts23 May 1935Dismissed
Ebrahim Mandal and Others Vs Akshay Konar and Others
Calcutta High Court · (1935) 05 CAL CK 0030
High Courts23 May 1935
Saroda Deyi Vs Satyeswar Santra and Another
Calcutta High Court · AIR 1935 Cal 571 : 158 Ind. Cas. 384
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts22 May 1935
Sasthi Charan Barnik Vs Mannidra Lal Singha
Calcutta High Court · AIR 1936 Cal 168
Bengal Tenancy Act, 1885 — Section 87
High Courts22 May 1935
Kristo Kamini Debi Vs Girish Chandra Mondal and Others
Calcutta High Court · AIR 1936 Cal 239
Limitation Act, 1963 — Article 181, 15
High Courts21 May 1935
Haru Bepari and Others Vs Roy Kshitish Bhusan Roy Bahadur and Others
Calcutta High Court · AIR 1935 Cal 573 : 158 Ind. Cas. 780
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Court Fees Act, 1870 — Section 17
High Courts21 May 1935
Brindaban Chandra Mitra, Pleader, Judge''s Court, Burdwan Vs Atul Krishna Basu
Calcutta High Court · 164 Ind. Cas. 728
Bengal Tenancy Act, 1885 — Section 95Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts21 May 1935
Jogesh Chandra Das and Another Vs Hem Chandra Ghose and Others
Calcutta High Court · AIR 1936 Cal 243
Bengal Tenancy Act, 1885 — Section 76(2), 77(f)
High Courts20 May 1935
Satya Charan Srimani and Others Vs Ramkinkar Banerji and Others
Calcutta High Court · AIR 1935 Cal 659 : 159 Ind. Cas. 1001
Transfer of Property Act, 1882 — Section 58(e)
High Courts17 May 1935
Sm. Sudhamoyee Basu and Another Vs Bhujendra Nath Biswas and Others
Calcutta High Court · AIR 1935 Cal 713 : 159 Ind. Cas. 370
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 May 1935
Bir Bikram Kishore Manikya Bahadur Vs Khaliler Rahaman
Calcutta High Court · AIR 1935 Cal 664 : 159 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Section 47, 86
High Courts17 May 1935
Gobinda Ramanuj Das Mohanta and Another Vs Mohunt Ram Charan Ramanuj Das
Calcutta High Court · 164 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 May 1935Allowed
Haru Charan Manna and Others Vs Sourendra Nath Ghosh and Another
Calcutta High Court · (1935) 05 CAL CK 0031
High Courts16 May 1935
Ram Krishna Prodhan Vs Srimati Kousalya Manidasi and Others
Calcutta High Court · 158 Ind. Cas. 925
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts16 May 1935
Ram Krishna Prodhan Vs Sm. kousalya Mani Dasi and Others
Calcutta High Court · AIR 1935 Cal 689
Hindu Widows Remarriage Act, 1856 — Section 2