High Courts03 Apr 1935
Prasanna Deb Raikat. Vs Darjeeling Himalayan By. Co. Ltd. and Another
Calcutta High Court · AIR 1936 Cal 37 : 160 Ind. Cas. 904
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,269 of 3,204
High Courts03 Apr 1935
Bhupati Bhusan Mukerji Vs Amio Bhusan Mukerji and Others
Calcutta High Court · AIR 1935 Cal 491 : 157 Ind. Cas. 670
Criminal Procedure Code, 1898 (CrPC) — Section 247, 438Penal Code, 1860 (IPC) — Section 426
High Courts03 Apr 1935
Hiranmoy Bhowmik. Vs Emperor
Calcutta High Court · AIR 1936 Cal 16 : 160 Ind. Cas. 743
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts02 Apr 1935
AHMADPUR KATWA RAILWAY CO., LTD., IN RE.
Calcutta High Court · (1935) 3 ITR 277
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 10(2)(iii)
High Courts29 Mar 1935
M.A. Adams and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 466
Calcutta Police Act, 1866 — Section 44, 46Calcutta Police Act, 1886 — Section 45
High Courts29 Mar 1935
The Secretary of State for India in Council Vs The Bengal Nagpur Railway Co., Ltd.
Calcutta High Court · 164 Ind. Cas. 264a
High Courts29 Mar 1935
Sarojini Roy Vs Romesh Chandra Biswas and Others
Calcutta High Court · AIR 1936 Cal 536 : 165 Ind. Cas. 190
High Courts29 Mar 1935
Basanta Kumar Pal Vs Late Durgadas Akrur Chandra Banik
Calcutta High Court · 163 Ind. Cas. 703
Partnership Act, 1932 — Section 69, 74(a)
High Courts29 Mar 1935
Ajit Kumar Mitra and Others Vs Sreemuty Tarubala Dasi and Others
Calcutta High Court · 162 Ind. Cas. 965
High Courts29 Mar 1935
Kumar Birendra Nath Roy Bahadur Vs The Secretary of State for India in Council
Calcutta High Court · 164 Ind. Cas. 637
High Courts28 Mar 1935
Nanda Lal Mullick Vs Kumar Arun Chandra Sinha and Others
Calcutta High Court · (1935) 03 CAL CK 0047
High Courts28 Mar 1935
Radha Nath Roy and Others Vs Satyendra Nath Roy Chowdhury and Others
Calcutta High Court · (1935) 03 CAL CK 0033
High Courts28 Mar 1935
Rajani Sutradhar and Others Vs Baikuntha Chandra Saha and Another
Calcutta High Court · 164 Ind. Cas. 446
Evidence Act, 1872 — Section 114(f), 16(6)
High Courts27 Mar 1935
Abdul Majid and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 473 : 157 Ind. Cas. 840
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 120, 328, 401
High Courts27 Mar 1935
Mohendra Nath Banerjee Vs Rani Srimati Harshamukhi Dassi, Executrix to the Estate of Late Raja Manindra Chandra Sinha and Others
Calcutta High Court · 164 Ind. Cas. 490
Bengal Tenancy Act, 1885 — Section 163(2)(a), 167
High Courts26 Mar 1935
Apinash Chandra Sarkar and Others Vs Emperor
Calcutta High Court · 161 Ind. Cas. 280
High Courts25 Mar 1935Dismissed
In Re: Sathgram Coal, Co., Ltd., (in liquidation)
Calcutta High Court · (1935) 03 CAL CK 0046
High Courts25 Mar 1935
Umacharan Biswas Vs Debendranath Poddar and Others
Calcutta High Court · 164 Ind. Cas. 1001
Bengal Tenancy Act, 1885 — Section 120, 120(2)
High Courts22 Mar 1935
The Hon''ble Raja Bejoy Singh Dudhuria and on his Death his Heirs and Legal representatives Kumar Chandra Singh Dudhuria and Others Vs Sarat Chandra Goswami (Gossain in Vakalatnamah) and Others
Calcutta High Court · 163 Ind. Cas. 829
Transfer of Property Act, 1882 — Section 111(d), 2(c)