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Calcutta High Court judgments

64,079 judgments · page 2,275 of 3,204

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High Courts21 Jan 1935

In Re: Melanda Loan Office, Ltd.

Calcutta High Court · 164 Ind. Cas. 189

Companies Act, 1956 — Section 153
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High Courts21 Jan 1935

Jogendra Chandra Das Vs Birendra Lal Das Chowdhury and Others

Calcutta High Court · AIR 1935 Cal 454

Criminal Procedure Code, 1898 (CrPC) — Section 147Penal Code, 1860 (IPC) — Section 188Specific Relief Act, 1877 — Section 9
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High Courts21 Jan 1935

Lalit Mohan Mukhopadhya Vs Hara Mohan Banikya Chowdhury and Others

Calcutta High Court · AIR 1935 Cal 813 : 159 Ind. Cas. 1016

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High Courts18 Jan 1935

Chandulal Seraogi Vs Purna Chandra Pal

Calcutta High Court · (1935) ILR (Cal) 73

Civil Procedure Code, 1908 (CPC) — Section 115(a), 115(c), 95
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High Courts18 Jan 1935

Bishnupada Samanta and Another Vs Munshi Muhammad Esmail Sircar

Calcutta High Court · 157 Ind. Cas. 381

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts18 Jan 1935

Amina Bibi Vs Akshoy Kumar Sen

Calcutta High Court · AIR 1936 Cal 31 : 160 Ind. Cas. 867

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High Courts17 Jan 1935

Jogesh Chandra Khasnavish and Others Vs Suresh Chandra Namadas and Others

Calcutta High Court · 163 Ind. Cas. 370

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts17 Jan 1935

Jotindra Nath Haldar and Others Vs Aswini Kumar Mondal and Others

Calcutta High Court · AIR 1935 Cal 554

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High Courts17 Jan 1935

Abdul Aziz Vs (Moulana) Syed Mohammad Arab Saheb

Calcutta High Court · AIR 1935 Cal 736 : 159 Ind. Cas. 527

Penal Code, 1860 (IPC) — Section 500, 504
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High Courts15 Jan 1935

Derby McIntyre and Co., Ltd. Vs Mitter and Co.

Calcutta High Court · (1935) 01 CAL CK 0058

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High Courts15 Jan 1935

Atul Chandra Rai and Others Vs Sarada Sundari Dhupi and Another

Calcutta High Court · 161 Ind. Cas. 187

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High Courts15 Jan 1935

Atul Chandra Roy and Others Vs Sarada Sundari Dhupi and Another

Calcutta High Court · AIR 1936 Cal 49

Bengal Tenancy Act, 1885 — Section 181
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High Courts14 Jan 1935

Mr. K.C. Mukherji, Official Receiver and Another Vs Khajemali Khan and Others

Calcutta High Court · 157 Ind. Cas. 605

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High Courts14 Jan 1935

Jyotindra Mohan Choudhury Vs Bridhideyee Bibi

Calcutta High Court · 163 Ind. Cas. 400

Bengal Patni Taluks Regulation, 1819 — Section 14ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 89(3)
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High Courts11 Jan 1935

COMMISSIONER OF INCOME TAX, BENGAL Vs HUNGERFORD INVESTMENT TRUST, LTD.

Calcutta High Court · (1935) 3 ITR 188

Civil Procedure Code, 1908 (CPC) — Section 98, 98(1)Government of India (Consolidating) Act, 1915 — Section 106(2)
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High Courts11 Jan 1935

Mukaram Marwari Vs Mohammad Hossain

Calcutta High Court · AIR 1936 Cal 42

Letters Patent Act, 1865 — Section 15
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High Courts11 Jan 1935

Superintendent and Remembrancer of Legal Affairs Bengal Vs Tarak Nath Chatterjee

Calcutta High Court · AIR 1935 Cal 304

Penal Code, 1860 (IPC) — Section 193
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High Courts10 Jan 1935

Rani Kanak Prova Debi Vs Abdulla Akunji

Calcutta High Court · AIR 1935 Cal 544 : 157 Ind. Cas. 676

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High Courts10 Jan 1935

Sadhu Charan Biswas Vs Paban Mandal being dead his heirs and Legal Representatives Radha Charan Mandal and Others

Calcutta High Court · 164 Ind. Cas. 264

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High Courts10 Jan 1935Dismissed

In Re: Binraj Sagormull

Calcutta High Court · (1935) 01 CAL CK 0030

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