High Courts19 Nov 1934
Surendra Nath Saha and Others Vs Harendra Kumar Saha and Others
Calcutta High Court · AIR 1935 Cal 413 : 157 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,280 of 3,204
High Courts19 Nov 1934
Dinanath Chandra and Others Vs Sudhanyamoni Dasi and Others
Calcutta High Court · AIR 1935 Cal 458
Bengal Tenancy Act, 1885 — Section 7
High Courts14 Nov 1934
R.C. Curtis Vs Emperor
Calcutta High Court · AIR 1935 Cal 477 : 157 Ind. Cas. 653
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts14 Nov 1934
Hasanali Mirja and Others Vs Nushratali Mirja and Another
Calcutta High Court · AIR 1935 Cal 572 : 157 Ind. Cas. 1091
High Courts14 Nov 1934
Girish Chandra Ghose Vs Jadavpur Estate Ltd. and Another
Calcutta High Court · AIR 1935 Cal 389
Bengal Tenancy Act, 1885 — Section 26F, 26F(2)
High Courts01 Oct 1934
Emperor Vs Motilal Mallik
Calcutta High Court · AIR 1935 Cal 526 : 157 Ind. Cas. 829
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Sept 1934
Surendra Nath De Vs Krishna Dhan De and Others
Calcutta High Court · (1934) 09 CAL CK 0008
High Courts21 Sept 1934
In Re: The Pioneer Insurance Co., Ltd.
Calcutta High Court · 164 Ind. Cas. 897
High Courts19 Sept 1934
Emperor Vs Mominuddi Sardar
Calcutta High Court · AIR 1935 Cal 591 : 158 Ind. Cas. 67
Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 1934
Lea Badin Vs Upendra Mohan Roy Choudhury and Others
Calcutta High Court · AIR 1935 Cal 35
High Courts13 Sept 1934
Srt. Charusilla Dasi Vs Sukhdev Haluai and Others
Calcutta High Court · AIR 1935 Cal 14
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts07 Sept 1934
Abdul Jabbar Sarkar Vs Emperor
Calcutta High Court · AIR 1935 Cal 251 : 155 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Sept 1934
Durga Pada Chattertee and Another Vs Nilmani Ghose
Calcutta High Court · 155 Ind. Cas. 444
Penal Code, 1860 (IPC) — Section 311, 339, 341
High Courts06 Sept 1934
Durga Pada Chatterjee and Another Vs Nilmani Ghose
Calcutta High Court · AIR 1935 Cal 252
Penal Code, 1860 (IPC) — Section 339, 341
High Courts30 Aug 1934
Emperor Vs Nirmal Jiban Ghose and Others
Calcutta High Court · AIR 1935 Cal 513 : 157 Ind. Cas. 387
Bengal Criminal Law Amendment (Supplementary) Act, 1925 — Section 4(1), 4(2)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts30 Aug 1934
Sawal Ram Agarwala and Another Vs Emperor
Calcutta High Court · 153 Ind. Cas. 632
High Courts29 Aug 1934
Bepin Behary Shaw Vs Bonbehary Shaw and Others
Calcutta High Court · 164 Ind. Cas. 218
High Courts28 Aug 1934
B.N. Ry. Co. Ltd. Vs Ruttanji Ramji and Others
Calcutta High Court · AIR 1935 Cal 250 : 155 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts28 Aug 1934
Ilu and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 847 : 153 Ind. Cas. 454
Penal Code, 1860 (IPC) — Section 344