COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 2,281 of 3,204

High Courts28 Aug 1934

Rash Behari Sanyal Vs Gosto Behari Goswami

Calcutta High Court · AIR 1935 Cal 243 : 155 Ind. Cas. 817

Calcutta Improvement (Appeals) Act, 1911 — Section 3(1)Court Fees Act, 1870 — Section 5, 8Land Acquisition Act, 1894 — Section 32

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High Courts27 Aug 1934

Srish Chandra Pal Choudhury Vs Rajani Kanta Biswas and Others

Calcutta High Court · AIR 1935 Cal 278 : 155 Ind. Cas. 812

Bengal Tenancy Act, 1885 — Section 180A

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High Courts27 Aug 1934

Probodh Lal Mukerjee Vs Nilratan Adhikary

Calcutta High Court · AIR 1936 Cal 193

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(4)Limitation Act, 1877 — Section 22

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High Courts24 Aug 1934

Kanta Mohan Mallik and Others Vs Basudeb Ghora and Others

Calcutta High Court · 164 Ind. Cas. 319

Evidence Act, 1872 — Section 13

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High Courts24 Aug 1934

Sri Gobinda Chaudhury Vs Secretary of State and Another

Calcutta High Court · AIR 1937 Cal 574

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High Courts24 Aug 1934Dismissed

Hem Chandra Das Chaudhury and Others Vs The Secretary of State for India in Council and Others

Calcutta High Court · (1934) 08 CAL CK 0028

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High Courts24 Aug 1934

Kasimuddin and Others Vs Emperor

Calcutta High Court · AIR 1934 Cal 853

Penal Code, 1860 (IPC) — Section 395

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High Courts24 Aug 1934

Radhanath Das and Another Vs Sadhan Chandra Dey

Calcutta High Court · AIR 1935 Cal 245 : 155 Ind. Cas. 725

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High Courts23 Aug 1934

Jogesh Chandra Roy Vs Sm. Sachchhanda and Others

Calcutta High Court · AIR 1935 Cal 282 : 155 Ind. Cas. 833

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High Courts22 Aug 1934

Tulsi Bibi Vs Farrak Bibi and Others

Calcutta High Court · AIR 1935 Cal 273 : 155 Ind. Cas. 815

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High Courts22 Aug 1934

Krishna Chandra Das Vs Purna Chandra Das and Others

Calcutta High Court · AIR 1935 Cal 195 : 155 Ind. Cas. 987

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts22 Aug 1934

Rajani Kanta Pattadar Vs Kazi Saiyed Golam Mahiuddin and Others

Calcutta High Court · AIR 1935 Cal 99

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High Courts22 Aug 1934

Brojendra Nandan Saha and Another Vs Nekunja Behari Das and Others

Calcutta High Court · AIR 1935 Cal 174 : 154 Ind. Cas. 775

Provincial Insolvency Act, 1920 — Section 79

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High Courts22 Aug 1934

Hari Pada Dutta Vs Gobinda Chandra Das and Another

Calcutta High Court · AIR 1935 Cal 193

Transfer of Property Act, 1882 — Section 108(A)(b)

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High Courts21 Aug 1934

Abdul Jalil Vs Asraf Ali and Others

Calcutta High Court · AIR 1935 Cal 180 : 155 Ind. Cas. 201

Letters Patent Act, 1865 — Section 15

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High Courts21 Aug 1934

Gopi Krishna Saha Vs Surendra Nath Chaudhury and Others

Calcutta High Court · AIR 1935 Cal 210 : 155 Ind. Cas. 154

Letters Patent Act, 1865 — Section 15

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High Courts21 Aug 1934Dismissed

Abdul Jalil Vs Sm. Bachan Bibi and Others

Calcutta High Court · (1934) 08 CAL CK 0001

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High Courts20 Aug 1934

Mannilal Anandji Vs B.N. Ry. Ltd.

Calcutta High Court · AIR 1935 Cal 271a : 155 Ind. Cas. 1052

Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72

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High Courts20 Aug 1934

Nagendra Chandra Nag Vs Purna Chandra Gupta and Others

Calcutta High Court · AIR 1935 Cal 261

Bengal Tenancy Act, 1885 — Section 103BLetters Patent Act, 1865 — Section 15Registration Act, 1908 — Section 17, 17(1)(b)

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High Courts20 Aug 1934

Debji Ghelabhai and Brothers Vs R.D. Mehta and Co.

Calcutta High Court · AIR 1935 Cal 255 : 155 Ind. Cas. 721

Limitation Act, 1963 — Section 19, 20Provincial Small Cause Courts Act, 1887 — Section 25

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