High Courts22 May 1936
Gobinda Prosad Dalal Vs Brindaban Chandra Nasipuri and Others
Calcutta High Court · AIR 1937 Cal 7 : 167 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,245 of 3,204
High Courts22 May 1936Dismissed
Rakhal Das Som and Others Vs Sarala Bala Haldar and Others
Calcutta High Court · (1936) 05 CAL CK 0001
High Courts20 May 1936
Mukti Devi Vs Monorama Mitra and Others
Calcutta High Court · AIR 1936 Cal 490
Bengal Tenancy Act, 1885 — Section 188, 26F
High Courts19 May 1936
Raikhon Boro and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 469 : 166 Ind. Cas. 364
Evidence Act, 1872 — Section 54
High Courts15 May 1936
Abdul Gafur Vs Emperor
Calcutta High Court · AIR 1936 Cal 418 : 165 Ind. Cas. 415
Registration Act, 1908 — Section 82
High Courts15 May 1936Dismissed
Rameswar Lath and Another Vs The Calcutta Wheat and Seeds Association
Calcutta High Court · (1936) 05 CAL CK 0038
High Courts14 May 1936
Netai Chandra Jana and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 529 : 165 Ind. Cas. 162
Bengal Suppression of Terrorist Outrages Act, 1932 — Section 25
High Courts14 May 1936
Sasadhar Chatterjee and Others Vs Emperor
Calcutta High Court · (1936) 05 CAL CK 0032
High Courts14 May 1936
Prosanna Kumari Mazumdar Vs Tripura Charan Chowdhury and Another
Calcutta High Court · AIR 1936 Cal 470 : 166 Ind. Cas. 543
Limitation Act, 1963 — Article 64Stamp Act, 1899 — Section 35
High Courts13 May 1936Allowed
Subal Chandra Jana Vs Surendra Nath Bera and Others
Calcutta High Court · (1936) 05 CAL CK 0020
High Courts13 May 1936
Ananda Lal Chakravarty and Others Vs Narayan Chandra Bhattacharji Ors.
Calcutta High Court · AIR 1936 Cal 481 : 166 Ind. Cas. 764
Bengal Tenancy Act, 1885 — Section 106, 50(1), 50(2)
High Courts12 May 1936
Ram Sundar Bhowmick and Another Vs Madhu Sudhan Deb Nath
Calcutta High Court · (1936) 05 CAL CK 0039
High Courts12 May 1936
Sk. Ilimaddin Vs Sk. Abidullah and Others
Calcutta High Court · AIR 1937 Cal 308
High Courts12 May 1936
Emperor Vs Abul Hossain Sikdar
Calcutta High Court · AIR 1936 Cal 451 : 166 Ind. Cas. 286
High Courts11 May 1936
Jogendra Nath Mukherjee Vs Kshitish Chandra Roy Choudhury and Others
Calcutta High Court · (1936) 05 CAL CK 0023
High Courts08 May 1936
Prithi Missir Vs Harak Nath Singh
Calcutta High Court · AIR 1936 Cal 450 : 166 Ind. Cas. 290
Criminal Procedure Code, 1898 (CrPC) — Section 407(2)Penal Code, 1860 (IPC) — Section 498
High Courts07 May 1936
Secy. of State Vs Joy Narain Chunder and Others
Calcutta High Court · AIR 1936 Cal 525 : 165 Ind. Cas. 716
Land Acquisition Act, 1894 — Section 31(2), 34
High Courts06 May 1936
Alkasulla and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 429 : 165 Ind. Cas. 6
Penal Code, 1860 (IPC) — Section 147, 323
High Courts06 May 1936
(Shebaits of Sree Sree Idol Issur) Sridhar Thakur and Others Vs Jamini Sundari Dassya
Calcutta High Court · AIR 1936 Cal 415 : 166 Ind. Cas. 485
Bengal Land Revenue Sales Act, 1859 — Section 33, 6, 7
High Courts06 May 1936
Hrishikesh Ray and Others Vs Upendra Nath Mandal and Others
Calcutta High Court · AIR 1936 Cal 432 : 166 Ind. Cas. 757
Bengal Tenancy Act, 1885 — Section 7