COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,244 of 3,204
Sk. Arjedali Vs Sm. Sorbasona Dassi and Others
Calcutta High Court · (1936) 06 CAL CK 0023
Emperor Vs J. a Pleader
Calcutta High Court · AIR 1936 Cal 658 : 166 Ind. Cas. 371
Ashutosh Das Vs Keshab Chandra Ghosh
Calcutta High Court · AIR 1936 Cal 488 : 166 Ind. Cas. 193
Abdul Latif Vs J.R. Percival, Receiver and Others
Calcutta High Court · AIR 1936 Cal 573 : 166 Ind. Cas. 509
Kalikumar Deb and Others Vs Secy. of State
Calcutta High Court · AIR 1936 Cal 528
Sachindra Kumar Roy and Others Vs Purna Chandra Pal
Calcutta High Court · AIR 1936 Cal 541 : 166 Ind. Cas. 1008
Kishore Mohan Deb and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1936) 05 CAL CK 0024
Grahams Trading Co. (India), Ltd. Vs Narrottamdas Harjeebandas and Others
Calcutta High Court · (1936) 05 CAL CK 0022
In Re: K.P. Sinha
Calcutta High Court · 169 Ind. Cas. 921
Ashutosh Chattopadhyay and Others Vs Nalinakshya Bandopadhyay and Others
Calcutta High Court · AIR 1937 Cal 467
Anukul Chandra Haldar Vs Gurupada Haldar
Calcutta High Court · AIR 1936 Cal 643
Aymamud Sarcar Vs Ebaruddin Sarcar and Others
Calcutta High Court · AIR 1936 Cal 537
Rakhaldas Mukherji and Others Vs Kalipada Bhattacharji and Others
Calcutta High Court · AIR 1936 Cal 534 : 168 Ind. Cas. 164
The Corporation of Calcutta Vs Foolcoomari Dasi and Others
Calcutta High Court · 169 Ind. Cas. 474
Re : K.P. Sinha Vs Jatindra Nath Biswas
Calcutta High Court · (1936) 05 CAL CK 0041
In Re: Natore Kamala Bank Ltd.
Calcutta High Court · AIR 1937 Cal 124
Uday Chandra Chakravarty and Others Vs Ambika Charan Chakravarty and Others
Calcutta High Court · AIR 1937 Cal 455
L.A. Creet Vs Firm Gangaraj-Gulraj and Others
Calcutta High Court · AIR 1937 Cal 129
Bulanda Bashini Dasi Vs Pran Govinda Dhar and Others
Calcutta High Court · AIR 1936 Cal 547 : 166 Ind. Cas. 388