High Courts02 Jul 1936Dismissed
Biraj Krishna Mukuerjee Vs Purna Chandra Trivedy and Others
Calcutta High Court · (1936) 07 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,242 of 3,204
High Courts30 Jun 1936
In the matter of Souresh Chandra Sarkar Vs Gosta Behari Dutt
Calcutta High Court · (1936) 06 CAL CK 0011
High Courts26 Jun 1936
David Elias Duek Cohen Vs Baidyanath Mukerji and Others
Calcutta High Court · AIR 1936 Cal 646
Transfer of Property Act, 1882 — Section 58, 98Trustees and Mortgagees Powers Act, 1866 — Section 12
High Courts25 Jun 1936
Siddhesswar Dutt alias Sidhu Dutt Vs The Hon''ble Maharaja Sir Manmatha Nath Roy Chowdhury
Calcutta High Court · 172 Ind. Cas. 800
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts25 Jun 1936
Rai Saheb Chandanmull Karnani Vs Sardarilal Thapar
Calcutta High Court · (1936) 06 CAL CK 0005
High Courts24 Jun 1936
Akshay Zemindary, Ltd. Vs Ramanath Burman
Calcutta High Court · (1936) 06 CAL CK 0044
High Courts24 Jun 1936
Superintendent and Remembrancer of Legal Affairs Vs Akhil Bandu Guha and Others
Calcutta High Court · AIR 1936 Cal 680 : 166 Ind. Cas. 163
Companies Act, 1913 — Section 282
High Courts24 Jun 1936
Khoka Das Vs Mahendra Nath Biswas and Others
Calcutta High Court · AIR 1936 Cal 656 : 165 Ind. Cas. 462
High Courts22 Jun 1936
Jaques and Others Vs Narendra Lal Das
Calcutta High Court · AIR 1936 Cal 653 : 166 Ind. Cas. 529
Criminal Procedure Code, 1898 (CrPC) — Section 127, 128, 144Letters Patent Act, 1865 — Section 15Limitation Act, 1963 — Article 2(1)
High Courts20 Jun 1936
Otto Guenter Wenckenbach Vs Henrietta Violet Taylor
Calcutta High Court · (1936) 06 CAL CK 0027
High Courts19 Jun 1936Allowed
Baidya Nath Roy Chowdhury and Others Vs Ram Chandra Banerjee and Others
Calcutta High Court · (1936) 06 CAL CK 0038
High Courts19 Jun 1936
Mahammad Badsha Mia, Vs Kumar Arun Chandra Sinha Bahadur and Others
Calcutta High Court · (1936) 06 CAL CK 0031
High Courts19 Jun 1936
Radharaman Choudhury Vs Purna Chandra Maitra
Calcutta High Court · (1936) 06 CAL CK 0026
High Courts18 Jun 1936
Gopes Chandra Dutt Vs Sylhet Loan Co., Ltd. and Others
Calcutta High Court · (1936) 06 CAL CK 0029
High Courts18 Jun 1936
Dharanikar Parah and Others Vs Chairman of Commissioners of Tamluk Municipality and Others
Calcutta High Court · AIR 1936 Cal 641
Bengal Municipal Act, 1932 — Section 129(b)Letters Patent Act, 1865 — Section 15
High Courts17 Jun 1936
Jogneswar Ghosh and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 527
Criminal Procedure Code, 1898 (CrPC) — Section 269Penal Code, 1860 (IPC) — Section 120B, 395, 399
High Courts17 Jun 1936
Jogneswar Ghose and Others Vs Emperor
Calcutta High Court · 166 Ind. Cas. 418
Criminal Procedure Code, 1898 (CrPC) — Section 269Penal Code, 1860 (IPC) — Section 395, 399
High Courts16 Jun 1936
Sylhet Municipal Board Vs Firm Harish Chandra-Ram Kanai Bhuiya
Calcutta High Court · AIR 1937 Cal 750
High Courts16 Jun 1936
Prasanna Deb Raikat Vs Bengal Duars Bank, Ltd.
Calcutta High Court · AIR 1936 Cal 744