High Courts29 Jul 1936
Amitava Ghose Vs Emperor
Calcutta High Court · AIR 1936 Cal 693 : 166 Ind. Cas. 384
Criminal Procedure Code, 1898 (CrPC) — Section 234
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,240 of 3,204
High Courts29 Jul 1936
Sm. Shahedan Bibi Vs Mir Ali and Another
Calcutta High Court · AIR 1937 Cal 31
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47, 50Letters Patent Act, 1865 — Section 15
High Courts29 Jul 1936
In Re: Matter of Nrisingha Chandra Nandy Chowdhury
Calcutta High Court · (1936) 07 CAL CK 0012
High Courts29 Jul 1936
Narendra Nath Sen Vs The Commissioner of The Dum-Dum Municipality and Another
Calcutta High Court · (1936) 07 CAL CK 0004
High Courts28 Jul 1936
In Re: a petition in Sm. Mahamaya Dassi
Calcutta High Court · AIR 1937 Cal 752
Contract Act, 1872 — Section 43
High Courts28 Jul 1936
Jagat Kishore Acharya Choudhury Vs Badan Mandal and Others
Calcutta High Court · AIR 1936 Cal 702 : 166 Ind. Cas. 82
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts28 Jul 1936
Surendba Nath Roy Vs Prosad Chandra Chakrabutty and Others
Calcutta High Court · (1936) 07 CAL CK 0009
High Courts28 Jul 1936
Majaharali and Another Vs Mafijaddi Sardar and Another
Calcutta High Court · AIR 1936 Cal 706 : 166 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 18
High Courts24 Jul 1936
Hukumchand Jute Mills Ltd. Vs Anglo-Oriental Bag Co. and Others
Calcutta High Court · AIR 1937 Cal 319 : 173 Ind. Cas. 486
High Courts24 Jul 1936
Kalipada Mondal Vs Kali Kinkar Chatterjee
Calcutta High Court · AIR 1936 Cal 674 : 165 Ind. Cas. 827
Penal Code, 1860 (IPC) — Section 406
High Courts24 Jul 1936
Kumar Brahma Niranjan Chakravarti Vs Jagadamba Loan Co., Ltd., and Others
Calcutta High Court · (1936) 07 CAL CK 0002
High Courts23 Jul 1936
Abdul Kader Chaudhury Vs Upendra Lal Barua and Others
Calcutta High Court · AIR 1936 Cal 711
High Courts23 Jul 1936
Henrietta Violet Wenken Bach (Otherwise Taylor) Vs Otto Guenter Wenkenbach
Calcutta High Court · 169 Ind. Cas. 948
Divorce Act, 1869 — Section 19Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(2), 1(3)
High Courts22 Jul 1936
Amullya Krishna Bandopadhya Vs Dilip Kumar Roy Chowdhury and Others
Calcutta High Court · (1936) 07 CAL CK 0034
High Courts22 Jul 1936Dismissed
Faizunnessa Vs Moulvi Asad Bukht and Others
Calcutta High Court · (1936) 07 CAL CK 0029
High Courts22 Jul 1936Dismissed
Joy Chandra Bhowmik Vs Kali Kinkar Nath
Calcutta High Court · (1936) 07 CAL CK 0028
High Courts21 Jul 1936
Giridhari Lal and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 678 : 165 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 120B, 420
High Courts21 Jul 1936
Fani Bhusan Saha and Others Vs Fulkumari Dasi and Others
Calcutta High Court · AIR 1937 Cal 1
High Courts21 Jul 1936
Surjya Kumar Naik Vs Bijoy Kumar Hazra
Calcutta High Court · 170 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Presidency Towns Insolvency Act, 1909 — Section 55, 57