High Courts21 Jul 1936Dismissed
Bhabani Prasanna Lahiri and Another Vs Rai Radhica Bhusan Roy Bahadur
Calcutta High Court · (1936) 07 CAL CK 0013
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,241 of 3,204
High Courts20 Jul 1936
Fazle Rahaman Prodhan and Others Vs Baharulla Prodhan and Others
Calcutta High Court · (1936) 07 CAL CK 0038
High Courts17 Jul 1936
Sm. Bibhabati Debi and Another Vs Mahendra Chandra Lahiri and Others
Calcutta High Court · AIR 1938 Cal 34 : 173 Ind. Cas. 857
High Courts17 Jul 1936
Nirmal Chandra Sanyal and Another Vs Municipal Commissioners
Calcutta High Court · AIR 1936 Cal 707
Bengal Tenancy Act, 1885 — Section 5(35)General Clauses Act, 1897 — Section 25
High Courts17 Jul 1936Allowed
Ushangini Debi Vs Shib Kumar Das
Calcutta High Court · (1936) 07 CAL CK 0001
High Courts16 Jul 1936Allowed
Ayesha Khatun and Others Vs Md. Hossain Molla and Others
Calcutta High Court · (1936) 07 CAL CK 0037
High Courts15 Jul 1936
Mannalal Srimal Vs Nehalohand Samsukha
Calcutta High Court · (1936) 07 CAL CK 0007
High Courts14 Jul 1936
Rajballav Mandal Vs Rajendra Narain Mandal
Calcutta High Court · (1936) 07 CAL CK 0030
High Courts14 Jul 1936
Rabindra Nath Chandra Vs Emperor
Calcutta High Court · AIR 1937 Cal 652
Bengal Suppression of Terrorist Outrages Act, 1932 — Section 35
High Courts13 Jul 1936
J.H. Rayfield Vs Raj Narain
Calcutta High Court · 170 Ind. Cas. 653
Calcutta High Court (Original Side) Rules, 1914 — Rule 2, 3, 34Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(1)(a)Limitation Act, 1963 — Article 162, 12(2)
High Courts10 Jul 1936Allowed
Sadhiram Atoi Vs Kunja Behari Banerjee
Calcutta High Court · (1936) 07 CAL CK 0031
High Courts10 Jul 1936
Rash Behari Shaw (Handa) and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 753
Criminal Procedure Code, 1898 (CrPC) — Section 494Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 109, 120B, 379
High Courts09 Jul 1936Dismissed
Benares Bank, Ltd. Vs Baloram Dey cnd Ors.
Calcutta High Court · (1936) 07 CAL CK 0049
High Courts08 Jul 1936Dismissed
Dhirendra Kumar Mazumdar and Another Vs A. Latiff and Others
Calcutta High Court · (1936) 07 CAL CK 0015
High Courts07 Jul 1936
Surendra Kumar Guha Vs Jamini Kumar Guha and Others
Calcutta High Court · AIR 1936 Cal 723 : 166 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts07 Jul 1936Dismissed
Harinagar Sugar Mills, Ltd. Vs Skoda (India), Ltd.
Calcutta High Court · (1936) 07 CAL CK 0026
High Courts07 Jul 1936
Soofi Munshi Azahar Hossain and Another Vs Amir Ahmed and Others
Calcutta High Court · AIR 1937 Cal 261
Evidence Act, 1872 — Section 13
High Courts06 Jul 1936
Sudhamoyee Bose Vs Bhujendra Nath Biswas and Others
Calcutta High Court · AIR 1937 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Jul 1936
Monindra Lal Chatterjee Vs Hari Pada Ghose and Others
Calcutta High Court · AIR 1936 Cal 650 : 166 Ind. Cas. 608
Contract Act, 1872 — Section 201Evidence Act, 1872 — Section 109Limitation Act, 1963 — Section 6
High Courts02 Jul 1936Allowed
Midnapore Zemindary Company, Limited Vs Radhikanath Biswas
Calcutta High Court · (1936) 07 CAL CK 0036