High Courts05 Aug 1936
Ranjit Kumar Bose Vs Subodh Chandra Basu Mallik and Others
Calcutta High Court · AIR 1937 Cal 252
Succession Act, 1925 — Section 213
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,239 of 3,204
High Courts04 Aug 1936
Sailendra Krishna Choudhury Vs Harendra Kumar Boy and Others
Calcutta High Court · AIR 1937 Cal 4
High Courts04 Aug 1936
Sailendra Krishna Choudhury Vs Harendra Kumar Roy and Others
Calcutta High Court · 167 Ind. Cas. 430
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 42, Order 21 Rule 53
High Courts04 Aug 1936
Shib Chandra Roy Vs Emperor
Calcutta High Court · AIR 1936 Cal 686 : 165 Ind. Cas. 847
Bengal Embankment Act, 1882 — Section 76BCriminal Procedure Code, 1898 (CrPC) — Section 235(1), 403Penal Code, 1860 (IPC) — Section 283
High Courts04 Aug 1936
Abdul Haque and Others Vs Sm. Tarabannessa and Others
Calcutta High Court · AIR 1937 Cal 572
High Courts03 Aug 1936
Babu Lal Chaukhani Vs Emperor
Calcutta High Court · AIR 1936 Cal 809 : 166 Ind. Cas. 612
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts03 Aug 1936
Butto Kristo Paul and Co. Vs Harendra Nath Ghosh
Calcutta High Court · AIR 1937 Cal 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59
High Courts03 Aug 1936
Sannyasi Basar Vs Ratneswar Ghatak
Calcutta High Court · AIR 1937 Cal 8
Bengal Tenancy Act, 1885 — Section 29
High Courts03 Aug 1936
Serajgunj Co-operative Urban Bank, Ltd. and Another Vs Bindhubashini Dassya and Others
Calcutta High Court · AIR 1936 Cal 752
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts03 Aug 1936
Jitendra Nath Roy Vs Madan Mohan Das Mohanta Maharaja and Another
Calcutta High Court · AIR 1936 Cal 813
Cess Act, 1880 — Section 54, 56, 58
High Courts03 Aug 1936
The Faridpur Loan Office, Ltd. Vs Kumar Sarat Chandra Roy
Calcutta High Court · 170 Ind. Cas. 123
High Courts03 Aug 1936Allowed
Kumar Sarat Kumar Roy Vs The Faridpur Loan Office Ltd. and Others
Calcutta High Court · (1936) 08 CAL CK 0008
High Courts03 Aug 1936
Serajgunj Co Operative Urban Bank, Ltd. and Another Vs Bindhubashini Dassya and Others
Calcutta High Court · 170 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts31 Jul 1936
Samser Ali Choudhury and Others Vs Haji Araf Muhammad Talukdar
Calcutta High Court · 167 Ind. Cas. 404
Bengal Tenancy Act, 1885 — Section 178, 179
High Courts31 Jul 1936
Radha Gobinda Sen and Another Vs Ram Brahma Mondal and Another
Calcutta High Court · AIR 1936 Cal 814
Stamp Act, 1899 — Section 5
High Courts31 Jul 1936Dismissed
Samser Ali Choudhury and Others Vs Munshi Mohammed Hossein Talukdar
Calcutta High Court · (1936) 07 CAL CK 0039
High Courts31 Jul 1936Allowed
Purna Chandra Shaha and Others Vs Hossain Kasim Dada and Others
Calcutta High Court · (1936) 07 CAL CK 0033
High Courts31 Jul 1936
Amiruddin Sk. Khalifa Vs Radha Rani Bhowmik
Calcutta High Court · (1936) 07 CAL CK 0032
High Courts30 Jul 1936
Samarali and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 675 : 166 Ind. Cas. 323
Evidence Act, 1872 — Section 154
High Courts30 Jul 1936
Jitendra Nath Gupta and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 99
Evidence Act, 1872 — Section 10