High Courts11 Nov 1936
Nirode Chandra MalliK Vs Jatindra Mohon Dutta and Others
Calcutta High Court · AIR 1937 Cal 670
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,237 of 3,204
High Courts10 Nov 1936
Haripada Sen Gupta Vs Emperor
Calcutta High Court · AIR 1937 Cal 49
Bengal Suppression of Terrorist Outrages Act, 1932 — Section 35(a)
High Courts10 Nov 1936
Sm. Khantobala Debi Vs H.H. Maharani Mandalessa Kumari Debi
Calcutta High Court · (1936) 11 CAL CK 0019
High Courts10 Nov 1936
Jogrndranath Das and Others Vs Purshottam Shah and Others
Calcutta High Court · (1936) 11 CAL CK 0004
High Courts03 Nov 1936
Jatindra Nath Sahu Vs Emperor
Calcutta High Court · AIR 1937 Cal 42
Penal Code, 1860 (IPC) — Section 192, 193, 218
High Courts05 Oct 1936
Manindra Nath Banerjee and Another Vs Jyotish Chandra Dutta
Calcutta High Court · AIR 1937 Cal 60
Bengal Food Adulteration Act, 1919 — Section 21
High Courts28 Sept 1936
Dr. Ranga Lal Sen Vs Emperor
Calcutta High Court · AIR 1936 Cal 788
Calcutta Police Act, 1866 — Section 44, 45Evidence Act, 1872 — Section 114
High Courts25 Sept 1936
Brindaban Chandra Dutt and Co. Vs Bissesswarlal
Calcutta High Court · AIR 1938 Cal 10
Arbitration Act, 1940 — Section 19
High Courts24 Sept 1936
Ram Sarup Singh and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 39
Evidence Act, 1872 — Section 10, 30Penal Code, 1860 (IPC) — Section 109, 120B, 411, 420
High Courts24 Sept 1936
Hashimulla and Another Vs The Emperor
Calcutta High Court · (1936) 09 CAL CK 0001
High Courts27 Aug 1936
Bengal Assam Steamship Co. Ltd. Vs Owners and Parties interested in S.S. "Shanku Maru"
Calcutta High Court · AIR 1937 Cal 122
High Courts27 Aug 1936
Serajganj Loan Office Co. Ltd. Vs Sasimukhi Debi and Others
Calcutta High Court · AIR 1937 Cal 36
Bengal Land Revenue Sales Act, 1859 — Section 37Bengal Tenancy Act, 1885 — Section 167
High Courts25 Aug 1936
Tara Kumar Bhattacharjee Vs Monglu Shaik
Calcutta High Court · AIR 1937 Cal 631 : 173 Ind. Cas. 598
Registration Act, 1908 — Section 2
High Courts25 Aug 1936
Debendra Nath Sadhu Khan Vs Rai Ramprotap Chamaria
Calcutta High Court · AIR 1936 Cal 812
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 2(2)
High Courts21 Aug 1936
Barodaprosad Sukul Vs Sahanlall Boid and Others
Calcutta High Court · AIR 1937 Cal 658 : 173 Ind. Cas. 341
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts21 Aug 1936
Sm. Matimala Debi and Another Vs Surendra Nath Mudi
Calcutta High Court · AIR 1936 Cal 802
Civil Procedure Code, 1908 (CPC) — Section 60(1)(m)
High Courts20 Aug 1936
Nazar Khan Kabuli Vs J.J.S. Barrclough and Others
Calcutta High Court · AIR 1936 Cal 807
Provincial Insolvency Act, 1920 — Section 33(3)