High Courts27 Nov 1936
Siba Das Chakravarty and Others Vs Hemchandra Kar and Others
Calcutta High Court · AIR 1937 Cal 473
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,236 of 3,204
High Courts26 Nov 1936Allowed
Bhupendra Nath Naskar and Another Vs Bhusan Chandra Mandal and Others
Calcutta High Court · (1936) 11 CAL CK 0018
High Courts25 Nov 1936
Tarak Nath Roy Vs Panchanan Banerjee and Others
Calcutta High Court · AIR 1937 Cal 152
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts25 Nov 1936
In Re: the Rajbari Ice Factory, Ltd.
Calcutta High Court · (1936) 11 CAL CK 0016
High Courts25 Nov 1936
Jessore District Board Vs Surendra Nath Haldar and Others
Calcutta High Court · AIR 1937 Cal 127
Bengal Local Self-Government Act, 1885 — Section 5, 53, 53 A
High Courts25 Nov 1936
Superintendent and Remembrancer of Legal Affairs Vs Jatindra Mohan Ray and Others
Calcutta High Court · AIR 1937 Cal 156
High Courts20 Nov 1936
Kusum Kumri Debi and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1937 Cal 218
Calcutta Municipal Act, 1923 — Section 317, 488
High Courts20 Nov 1936
Hemanta Kumar Sarkar and Another Vs Nanda Kumar Singh
Calcutta High Court · AIR 1937 Cal 64
Criminal Procedure Code, 1898 (CrPC) — Section 342, 526Penal Code, 1860 (IPC) — Section 120B, 406, 424
High Courts20 Nov 1936
Kusum Kumari Debi and Another Vs Corporation of Calcutta
Calcutta High Court · 168 Ind. Cas. 698
Calcutta Municipal Act, 1923 — Section 488, 533
High Courts20 Nov 1936Allowed
Gouri Sankar Dutta and Another Vs Sm. Hari Bhabini Dutta and Others
Calcutta High Court · (1936) 11 CAL CK 0002
High Courts19 Nov 1936Allowed
Abdul Gaffur Khan Vs The Emperor
Calcutta High Court · (1936) 11 CAL CK 0003
High Courts18 Nov 1936
Amar Krishna Ghowdhury and Others Vs Surendra Bijoy Dewanji and Others
Calcutta High Court · AIR 1937 Cal 148
Bengal Tenancy Act, 1885 — Section 105, 50
High Courts15 Nov 1936
TRINIDAD PETROLEUM DEVELOPMENT CO. Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1938) 6 ITR 667
Finance Act, 1926 — Section 33, 33(1)Finance Act, 1927 — Section 26
High Courts12 Nov 1936
Charu Chandra Muhury Vs Ramesh Chandra Sil and Others
Calcutta High Court · AIR 1937 Cal 158
Provincial Insolvency Act, 1920 — Section 35, 36, 39, 43, 78(2)
High Courts12 Nov 1936
In Re: Munshi Muhammad Abdul Keram
Calcutta High Court · AIR 1937 Cal 59 : 166 Ind. Cas. 1004
Bengal Village Self-Government Act, 1919 — Section 79Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Nov 1936
Umesh Chandra De and Another Vs Mahim Chandra Saha and Others
Calcutta High Court · 168 Ind. Cas. 678
Court Fees Act, 1870 — Section 13, 14, 20
High Courts12 Nov 1936
Umesh Ch. De and Another Vs Mahim Ch. Saha and Others
Calcutta High Court · AIR 1937 Cal 86
Court Fees Act, 1870 — Section 13, 14, 20
High Courts12 Nov 1936Allowed
Nagar Mirdha and Others Vs Gokuleswar Biswas
Calcutta High Court · (1936) 11 CAL CK 0005
High Courts12 Nov 1936
In Re: matter of a reference under Or. 46, C. P. C.
Calcutta High Court · (1936) 11 CAL CK 0001
High Courts11 Nov 1936
Ahinath Ganguli Vs Nepal Chandra Ghosh and Others
Calcutta High Court · AIR 1937 Cal 55
Civil Procedure Code, 1908 (CPC) — Section 63, 63(2), 73