High Courts10 Dec 1936
HUGHES (INSPECTOR OF TAXES) Vs BANK OF NEW ZEALAND.
Calcutta High Court · (1938) 6 ITR 541
Income Tax Act, 1918 — Section 46(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,235 of 3,204
High Courts10 Dec 1936
Mahiganj Loan Office Ltd. Vs Behari Lal Chaki
Calcutta High Court · AIR 1937 Cal 211
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts09 Dec 1936
Sudhanya Kumar Rahut Vs Faridpur Loan Office Ltd.
Calcutta High Court · AIR 1937 Cal 169
Companies Act, 1956 — Section 153
High Courts09 Dec 1936
Sarat Chunder Mullick Vs Administrator General of Bengal and Others
Calcutta High Court · AIR 1937 Cal 382
High Courts09 Dec 1936
H.A. Harle Vs N.H. Harle
Calcutta High Court · AIR 1937 Cal 303
Divorce Act, 1869 — Section 8
High Courts09 Dec 1936
Surput Singh and Others Vs Maharaj Bahadur Sing
Calcutta High Court · AIR 1937 Cal 222 : 166 Ind. Cas. 827
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts09 Dec 1936
Sm. Brojeswari Dassi Vs Monoranjan Dutta and Another
Calcutta High Court · AIR 1937 Cal 167
High Courts08 Dec 1936
In Re: The Indian Companies Act, VII of 1913; In Re: The Northern-Bengal Company, Ltd.
Calcutta High Court · 169 Ind. Cas. 506
Companies Act, 1956 — Section 229, 230Presidency Towns Insolvency Act, 1909 — Section 49
High Courts08 Dec 1936
Hari Pada Moitra Vs Emperor
Calcutta High Court · AIR 1937 Cal 234
Provincial Insolvency Act, 1920 — Section 69
High Courts08 Dec 1936Dismissed
In Re: matter of the Northern Bengal Co., Ltd, (In Liquidation)
Calcutta High Court · (1936) 12 CAL CK 0003
High Courts07 Dec 1936
Abheswari Dasya and Another Vs Baburali Shaikh and Others
Calcutta High Court · AIR 1937 Cal 191
Limitation Act, 1963 — Section 19, 20, 20(2)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Dec 1936
Radhika Nath Biswas Vs Midnapore Zemindari Co. Ltd.
Calcutta High Court · AIR 1937 Cal 292
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts04 Dec 1936
Akhil Bandhu Guha and Others Vs Srimati Suradhani Debya Chaudhurani and Another
Calcutta High Court · AIR 1937 Cal 446
Transfer of Property Act, 1882 — Section 86
High Courts03 Dec 1936
Sasi Kumar Majumdar Vs Golap Banu and Others
Calcutta High Court · AIR 1937 Cal 669 : 173 Ind. Cas. 590
Bengal Tenancy Act, 1885 — Section 22Transfer of Property Act, 1882 — Section 111
High Courts03 Dec 1936
C.S. Joseph and Others Vs The Emperor
Calcutta High Court · (1936) 12 CAL CK 0024
High Courts01 Dec 1936
Commissioner of Wakfs Vs Munshi Abbas Ali and Others
Calcutta High Court · AIR 1937 Cal 150
Criminal Procedure Code, 1898 (CrPC) — Section 92Waqf Act, 1954 — Section 83
High Courts01 Dec 1936
The Commissioner of Wakfs, Bengal Vs Umme Salima and Others
Calcutta High Court · (1936) 12 CAL CK 0025
High Courts01 Dec 1936
Kumar Pramatha Nath Roy Vs Raja Janaki Nath Roy
Calcutta High Court · AIR 1937 Cal 194
High Courts30 Nov 1936
Bengal Young Men''s Zamindary Co-operative Society Ltd. Vs Nritya Gopal Sinha
Calcutta High Court · AIR 1937 Cal 159
Land Registration Act, 1876 — Section 70, 74
High Courts27 Nov 1936
J.B. Beattie and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 84
Calcutta Police Act, 1866 — Section 44, 47