High Courts13 Jan 1937
Mohant Srt. Banwari Mukunda Das Nandi Vs Promothanath Bhattacharji
Calcutta High Court · AIR 1938 Cal 12 : 173 Ind. Cas. 530
Contract Act, 1872 — Section 192
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,233 of 3,204
High Courts13 Jan 1937
Brojendra Kishore Roy Choudhury Vs Sk. Shamserali and Another
Calcutta High Court · AIR 1937 Cal 259
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 47Transfer of Property Act, 1882 — Section 52
High Courts13 Jan 1937Dismissed
Mani Bhusan Dutt Roy Vs Amulya Chandra Deb Roy
Calcutta High Court · (1937) 01 CAL CK 0002
High Courts12 Jan 1937Dismissed
In Re: Eastern Tavot Minerals Corporation, Ltd. (In Liquidation) Re : Lloyds Bank, Ltd.
Calcutta High Court · (1937) 01 CAL CK 0022
High Courts12 Jan 1937
Rakhu Sarif Vs Panchanon Mondal
Calcutta High Court · AIR 1937 Cal 256
Criminal Procedure Code, 1898 (CrPC) — Section 403, 530
High Courts12 Jan 1937
Superintendent and Remembrancer of Legal Affairs Vs Azizar Rahaman Chaudhury and Others
Calcutta High Court · AIR 1937 Cal 233
Criminal Procedure Code, 1898 (CrPC) — Section 123
High Courts12 Jan 1937
Monmohan Sanyal Vs Khalishkhali Co-operative Bank
Calcutta High Court · AIR 1937 Cal 236
Co-operative Societies Act, 1912 — Section 43
High Courts12 Jan 1937Dismissed
In Re: Eastern Tavoy Minerals Corporation, Ltd. (In Liquidation). Re : Clarke, Rawlins Kerr and Co.
Calcutta High Court · (1937) 01 CAL CK 0005
High Courts11 Jan 1937
Bimal Krishna Ghose and Others Vs Shebaits of Sree Sree Iswar Radha Ballav Jiu and Others
Calcutta High Court · AIR 1937 Cal 338
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Jan 1937
Re. Arbitration: Priyabrata Bose Vs Phani Bhusan Ghose
Calcutta High Court · AIR 1937 Cal 523
Arbitration Act, 1940 — Section 8
High Courts08 Jan 1937
Bhusan Chandra Ghose Vs Kanailal Sadhukhan
Calcutta High Court · AIR 1937 Cal 241
Paper Currency Act, 1910 — Section 25
High Courts07 Jan 1937
Administrator-General Vs Sachindra Kumar Roy and Others
Calcutta High Court · AIR 1937 Cal 237
Bengal Tenancy Act, 1885 — Section 109, 7
High Courts07 Jan 1937
Mohini Mohan Basu and Others Vs Rashbehari Ghose and Others
Calcutta High Court · AIR 1937 Cal 229 : 169 Ind. Cas. 519
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jan 1937
Sm. Umarani Bose and Another Vs Modern India Life Insurance Co. Ltd.
Calcutta High Court · AIR 1937 Cal 243
Life Assurance Companies Act, 1912 — Section 34
High Courts05 Jan 1937
Asrabulla and Others Vs Kiamatulla Haji Chaudhury and Others
Calcutta High Court · AIR 1937 Cal 245
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1963 — Section 26, 27
High Courts22 Dec 1936
Radha Raman Saha Vs Makhom Lal Ganguly and Others
Calcutta High Court · AIR 1937 Cal 461
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts22 Dec 1936Dismissed
Radharaman Saha Vs Makhom Lal Gangoly
Calcutta High Court · (1936) 12 CAL CK 0027
High Courts22 Dec 1936Allowed
Surath Nath Banerjee and Others Vs Alokenath Ray Choudhury and Others
Calcutta High Court · (1936) 12 CAL CK 0021
High Courts22 Dec 1936
In Re: Mymensingh Loan Office Ltd.
Calcutta High Court · AIR 1937 Cal 667 : 175 Ind. Cas. 892
Companies Act, 1956 — Section 202