High Courts10 Feb 1937
Chairman, Midnapore District Board Vs Monmotha Nath Mondal and Others
Calcutta High Court · AIR 1937 Cal 289
Bengal Perries Act, 1885 — Section 35, 6
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,231 of 3,204
High Courts10 Feb 1937
Narmada Chandra Banerjee Vs Maharaj Bahadur Singh Dugar
Calcutta High Court · AIR 1937 Cal 359
Contract Act, 1872 — Section 213Legal Practitioners Act, 1879 — Section 28
High Courts10 Feb 1937Allowed
Radharani Basu and Others Vs Dwarkanath Mandal and Another
Calcutta High Court · (1937) 02 CAL CK 0007
High Courts10 Feb 1937
Surendra and Others Vs The Emperor
Calcutta High Court · (1937) 02 CAL CK 0003
High Courts09 Feb 1937
Debi Chaban Haldar and Others Vs Emperor
Calcutta High Court · (1937) 02 CAL CK 0033
High Courts08 Feb 1937
In Re: Hiralal Banjara
Calcutta High Court · AIR 1937 Cal 365
Patents and Designs Act, 1911 — Section 63
High Courts08 Feb 1937Dismissed
Bejoy Gopal Dey Choudhury and Others Vs Gopidas Roy and Others
Calcutta High Court · (1937) 02 CAL CK 0029
High Courts08 Feb 1937
Thakur Sri Sri Raghunath Jieu Vs Ganga Gobinda Pati and Others
Calcutta High Court · AIR 1937 Cal 305
Limitation Act, 1963 — Article 134B, 28
High Courts08 Feb 1937
Aziz Rahman Molla and Others Vs Bepin Behary Mukherjee and Others
Calcutta High Court · AIR 1938 Cal 162
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Feb 1937
The Emperor Vs Monibala Dassi and Another
Calcutta High Court · (1937) 02 CAL CK 0028
High Courts05 Feb 1937
Profulla Nath Tagore Vs Mahammed Maliha and Others
Calcutta High Court · AIR 1937 Cal 276
Bengal Tenancy Act, 1885 — Section 113, 52(1)(b)
High Courts04 Feb 1937
Kshitish Chandra Chakraburty and Another Vs Emperor
Calcutta High Court · AIR 1937 Cal 214
Penal Code, 1860 (IPC) — Section 109, 34, 419, 496
High Courts03 Feb 1937
Municipal Commissioners Vs Baranagore Jute Factory Co. Ltd.
Calcutta High Court · AIR 1937 Cal 324 : 173 Ind. Cas. 900
Bengal Municipal Act, 1932 — Section 123(1)(f), 182
High Courts03 Feb 1937
Maharaja Bir Bikram Kishore Manikya Bahadur Vs The Emperor
Calcutta High Court · (1937) 02 CAL CK 0004
High Courts02 Feb 1937
Maharajadhiraj Kameswar Singh Bahadur Vs Anath Nath Bose
Calcutta High Court · AIR 1938 Cal 169 : 173 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts02 Feb 1937
Mt. Saiyadunnessa Khatun and Others Vs Gaibandha Loan Co. Ltd. and Others
Calcutta High Court · AIR 1937 Cal 562
Court Fees Act, 1870 — Section 7(v)
High Courts02 Feb 1937Dismissed
Lalmohan Rauth Vs Kunja Behari Das and Others
Calcutta High Court · (1937) 02 CAL CK 0012
High Courts01 Feb 1937
Noni Gopal Ganguly Vs Trustees for the Improvement of Calcutta
Calcutta High Court · AIR 1938 Cal 43
Evidence Act, 1872 — Section 32
High Courts01 Feb 1937
In Re: Bengal Zemindary and Banking Co. Ltd.
Calcutta High Court · AIR 1937 Cal 221