High Courts28 Jan 1937
In Re: Mohanpur Tea Co. Ltd.
Calcutta High Court · AIR 1938 Cal 148
Income Tax Act, 1961 — Section 4(3)(viii)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,232 of 3,204
High Courts28 Jan 1937
IN THE MATTER OF THE OFFICIAL ASSIGNEE FOR BENGAL. (ESTATE OF JNANENDRA NATH PRAMANIK).
Calcutta High Court · (1937) 5 ITR 233
Income Tax Act, 1961 — Section 66(1)Presidency Towns Insolvency Act, 1909 — Section 17
High Courts28 Jan 1937
Sarada Prosad Ghose and Others Vs Prafulla Chandra Ghosh and Others
Calcutta High Court · AIR 1938 Cal 188
Bengal Tenancy Act, 1885 — Section 104J, 192
High Courts28 Jan 1937
MOHANPURA TEA COMPANY, LIMITED, Vs RE.
Calcutta High Court · (1937) 5 ITR 118
Income Tax Act, 1961 — Section 4(3)(viii), 59
High Courts27 Jan 1937
Madan Tilakdas and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 266
Penal Code, 1860 (IPC) — Section 366
High Courts26 Jan 1937
Pramatha Nath Bhattacharjee Vs Sashi Bhusan Banerjee and Others
Calcutta High Court · AIR 1937 Cal 763
Bengal Tenancy Act, 1885 — Section 21
High Courts26 Jan 1937
Mt. Mahmooda Bibi and Another Vs Mt. Nainoo Bibi and Others
Calcutta High Court · AIR 1937 Cal 384
Partition Act, 1893 — Section 7
High Courts26 Jan 1937
Kumar Chandra Singh Dudhoria and Another Vs Gobinda Das Nath and Others
Calcutta High Court · AIR 1937 Cal 280
High Courts26 Jan 1937
Jatindra Mohan Das Vs Emperor
Calcutta High Court · AIR 1937 Cal 250
Penal Code, 1860 (IPC) — Section 366, 373, 498
High Courts26 Jan 1937
Hemanga Bhusan Roy Choudhury Vs Bhim Gharami and Others
Calcutta High Court · AIR 1937 Cal 761
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 19
High Courts25 Jan 1937
Jagadish Chandra Mitra Vs Kunja Mohan Shah and Others
Calcutta High Court · AIR 1937 Cal 273
Bengal Land Revenue Sales Act, 1859 — Section 7
High Courts25 Jan 1937
Prabhas Chunder Mullick and Another Vs Dhirendranath Ker and Others
Calcutta High Court · AIR 1937 Cal 301
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts25 Jan 1937
MESSRS. HOOSEN KASAM DADA Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1937) 5 ITR 182
Income Tax Act, 1922 — Section 2(14), 26A
High Courts15 Jan 1937
Eastern Tavoy Minerals Corporation Ltd. Vs Clarke Rawlins Ker and Co.
Calcutta High Court · (1937) 01 CAL CK 0020
High Courts15 Jan 1937Dismissed
Radha Charan Saha and Others Vs Matilal Saha and Others
Calcutta High Court · (1937) 01 CAL CK 0004
High Courts14 Jan 1937
Assam Bengal Railway Co. Ltd. Vs Atul Chandra Sen
Calcutta High Court · AIR 1937 Cal 314
Provident Funds Act, 1925 — Section 7Succession Act, 1925 — Section 385
High Courts14 Jan 1937
Muhammad Moizuddin Mia and Others Vs Nalini Bala Devi
Calcutta High Court · AIR 1937 Cal 284
Limitation Act, 1963 — Section 20
High Courts14 Jan 1937Allowed
The Bank Of Khulna, Ltd. Vs Jyoti Prokash Mitra and Others
Calcutta High Court · (1937) 01 CAL CK 0021
High Courts14 Jan 1937
Sanyashi Gain and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 269
Criminal Procedure Code, 1898 (CrPC) — Section 235, 374Penal Code, 1860 (IPC) — Section 120B, 395