High Courts19 Aug 1936
Rani Mohini Sundari Vs Dist. Judge
Calcutta High Court · AIR 1937 Cal 424
Guardians and Wards Act, 1890 — Section 32, 43
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,238 of 3,204
High Courts19 Aug 1936
Prakash Chandra Nag Vs Subodh Chandra Nag and Others
Calcutta High Court · AIR 1937 Cal 67
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Aug 1936
Sahabaddin Sarkar and Others Vs Moulvi Kafiladdin Tapadar and Others
Calcutta High Court · AIR 1937 Cal 18
High Courts19 Aug 1936
Rani Mohini Sundari Vs District Judge
Calcutta High Court · 169 Ind. Cas. 912
Guardians and Wards Act, 1890 — Section 32, 43
High Courts18 Aug 1936Allowed
Dantmara Tea Co., Ltd. and Others Vs Probodh Kumar Das and Others
Calcutta High Court · (1936) 08 CAL CK 0025
High Courts18 Aug 1936
Hari Nath Ghose and Others Vs Nepal Chandra Rai Chowdhury and Others
Calcutta High Court · (1936) 08 CAL CK 0006
High Courts17 Aug 1936
Chhoteram Sarup Sha Vs Emperor
Calcutta High Court · AIR 1936 Cal 801
Penal Code, 1860 (IPC) — Section 199
High Courts14 Aug 1936
Krishna Kanta Ghose and Others Vs Rajeswar Ghosh and Another
Calcutta High Court · AIR 1937 Cal 656
Bengal Tenancy Act, 1885 — Section 48C, 48C(d)
High Courts14 Aug 1936
Ananda Lal Chakravarty and Others Vs Sm. Katyani Debi and Another
Calcutta High Court · AIR 1937 Cal 16
High Courts12 Aug 1936Dismissed
Manager, Murshidabad Estate Vs Hira Bewa
Calcutta High Court · (1936) 08 CAL CK 0039
High Courts12 Aug 1936
Alimjan Bibi and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 578
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts12 Aug 1936
K.C. De Vs Hira Bewa and Others
Calcutta High Court · AIR 1937 Cal 51
Bengal Tenancy Act, 1885 — Section 178(h), 23AEvidence Act, 1872 — Section 103, 106
High Courts12 Aug 1936
Naimuddin Biswas and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 793 : 166 Ind. Cas. 625
Penal Code, 1860 (IPC) — Section 149, 304, 326
High Courts12 Aug 1936
In re Upendra Nath Kar. Bhowanipore Banking Corporation Ltd.
Calcutta High Court · AIR 1937 Cal 336 : 173 Ind. Cas. 906
Presidency Towns Insolvency Act, 1909 — Section 30
High Courts11 Aug 1936Dismissed
Suraj Singh Vs Kalidasi Dasi and Others
Calcutta High Court · (1936) 08 CAL CK 0042
High Courts11 Aug 1936
Herbert Carberry Vs Clark and Greig Ltd. and Others
Calcutta High Court · AIR 1937 Cal 172
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts10 Aug 1936
Ramdhone Bulakidas Vs Kedarnath Mohata and Others
Calcutta High Court · AIR 1938 Cal 1 : 173 Ind. Cas. 828
High Courts07 Aug 1936
Radhika Mohan Munshi Vs Sudhir Chandra Sanyal and Others
Calcutta High Court · AIR 1937 Cal 10
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 25Evidence Act, 1872 — Section 90
High Courts07 Aug 1936
Sm. Annabati Dassi and Others Vs Parmeswar Mullick and Others
Calcutta High Court · AIR 1936 Cal 751
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Aug 1936
Phani Bhusan Kumar Vs Emperor
Calcutta High Court · AIR 1937 Cal 637
Calcutta Police Act, 1866 — Section 44