High Courts15 Jun 1936Allowed
Manmatha Nath Chatterjee Vs Sarat Chandra Mullick and Another
Calcutta High Court · (1936) 06 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,243 of 3,204
High Courts15 Jun 1936
(Dewan) Emdad Ali Vs Haran Sheikh and Others
Calcutta High Court · AIR 1936 Cal 590
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Transfer of Property Act, 1882 — Section 52
High Courts15 Jun 1936
Karmoo Hansda Vs Fanindra Nath Saren and Another
Calcutta High Court · (1936) 06 CAL CK 0007
High Courts12 Jun 1936Allowed
Sm. Renubala Vs Sm. Mahamaya Dassi and Others
Calcutta High Court · (1936) 06 CAL CK 0008
High Courts11 Jun 1936
Garib Shaw Vs Sm. Patia Dassi and Others
Calcutta High Court · AIR 1938 Cal 290
Succession Act, 1925 — Section 2(n)
High Courts10 Jun 1936
Priyanath Ghosal Vs Tarak Nath Datta
Calcutta High Court · AIR 1937 Cal 727 : 173 Ind. Cas. 275
Bengal Village Self-Government Act, 1919 — Section 7(2)
High Courts10 Jun 1936
MESSRS G. I. M. GREGORY and CO. Vs RE.
Calcutta High Court · (1937) 5 ITR 12
Income Tax Act, 1922 — Section 66(2)
High Courts10 Jun 1936
Radha Sundar Roy and Another Vs Saktipada Roy
Calcutta High Court · AIR 1936 Cal 714 : 166 Ind. Cas. 55
Specific Relief Act, 1877 — Section 39
High Courts09 Jun 1936
Sudhansu Sekhor Banerjee Vs Rai Kiron Chandra Roy Bahadur and Others
Calcutta High Court · AIR 1936 Cal 695 : 166 Ind. Cas. 144
Cess Act, 1880 — Section 14, 16, 21, 28
High Courts09 Jun 1936
Kshirode Chandra Pal Choudhury and Others Vs Brahmanath Pal Choudhury and Another
Calcutta High Court · AIR 1936 Cal 571 : 166 Ind. Cas. 374
Limitation Act, 1963 — Article 182(5)
High Courts09 Jun 1936
Munish Chandra Dutta and Others Vs Ajit Sankar De and Another
Calcutta High Court · 166 Ind. Cas. 1007
Bengal Tenancy Act, 1885 — Section 109Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts08 Jun 1936
Kanai Lal Saha and Others Vs Baijanath Khetri and Others
Calcutta High Court · AIR 1937 Cal 649
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 7
High Courts05 Jun 1936
Manmatha Kumar Saha Vs Exchange Loan Co. Ltd.
Calcutta High Court · AIR 1936 Cal 567 : 165 Ind. Cas. 363
Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 41
High Courts05 Jun 1936
Manmatha Pal Choudhury Vs Saroj Ranjan Singha and Others
Calcutta High Court · AIR 1936 Cal 639
High Courts05 Jun 1936
Dayaluddin Sirkar Vs Azimuddin Mondal
Calcutta High Court · (1936) 06 CAL CK 0004
High Courts04 Jun 1936
Mt. Khairan Nissa Vs Mahamad Hussain Bara
Calcutta High Court · AIR 1936 Cal 627
Criminal Procedure Code, 1898 (CrPC) — Section 488Limitation Act, 1963 — Article 116
High Courts04 Jun 1936
Musammat Khairannissa Vs Mahamad Hussain Bara
Calcutta High Court · 167 Ind. Cas. 263
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts02 Jun 1936
Shambhu Chandra Haldar Vs Kanai Lal Goswami and Others
Calcutta High Court · AIR 1936 Cal 581