High Courts06 May 1936
Mohendra Chandra Dutta Roy Vs Basiruddin and Others
Calcutta High Court · AIR 1936 Cal 485 : 166 Ind. Cas. 103
Bengal Tenancy Act, 1885 — Section 143(2), 153(b)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,246 of 3,204
High Courts06 May 1936
Banga Chandra Mozumdar Vs Nanda Kumar Mozumdar
Calcutta High Court · (1936) 05 CAL CK 0003
High Courts05 May 1936
Jagabandhu Roy Vs Jagabandhu Saha Sardar and Others
Calcutta High Court · (1936) 05 CAL CK 0021
High Courts05 May 1936
Kurani Debya Vs Jogamaya Debya
Calcutta High Court · AIR 1936 Cal 518
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 May 1936
Bejoy Kumar Addya and Others Vs Nagendra Nath Palit
Calcutta High Court · AIR 1936 Cal 497
Bengal Tenancy Act, 1885 — Section 115(c)Presidency Small Cause Courts Act, 1882 — Section 6Provincial Small Cause Courts Act, 1887 — Section 5
High Courts01 May 1936Allowed
Bhusan Chandra Samanta Vs The Secretary of State for India in Council
Calcutta High Court · (1936) 05 CAL CK 0005
High Courts01 May 1936
Nirode Chandra Mukherjee and Others Vs Chairman of Commissioners of Kamarhati Municipality
Calcutta High Court · AIR 1936 Cal 506
Bengal Municipal Act, 1932 — Section 95
High Courts30 Apr 1936
Arjun Das Kundu Vs Marchia Telini
Calcutta High Court · AIR 1936 Cal 434 : 166 Ind. Cas. 886
Provincial Insolvency Act, 1920 — Section 44
High Courts29 Apr 1936
Bogra Loan Office, Ltd. Vs Jyotish Chandra Chanda and Another
Calcutta High Court · AIR 1936 Cal 399 : 165 Ind. Cas. 5
Stamp Act, 1899 — Section 61
High Courts29 Apr 1936
Kali Kumar Mitter Vs Emperor
Calcutta High Court · AIR 1937 Cal 413
Criminal Procedure Code, 1898 (CrPC) — Section 407, 408Penal Code, 1860 (IPC) — Section 120B, 420
High Courts29 Apr 1936Dismissed
Fukta Bibi Vs The Emperor
Calcutta High Court · (1936) 04 CAL CK 0017
High Courts29 Apr 1936
Hari Charan Banerjee and Another Vs Emperor
Calcutta High Court · AIR 1936 Cal 355 : 163 Ind. Cas. 152
Calcutta Police Act, 1866 — Section 45
High Courts27 Apr 1936
Priyabala Dassi and Another Vs Sarajubala Choudhurani and Others
Calcutta High Court · AIR 1936 Cal 540
High Courts27 Apr 1936
Sachindra Nath Chakravarty Vs Trailakya Nath Chakravarty and Another
Calcutta High Court · AIR 1936 Cal 576
Bengal Tenancy Act, 1885 — Section 26C, 26F(1)
High Courts27 Apr 1936
Mohini Mohan Saha Vs Janaki Nath (dead) and Others
Calcutta High Court · AIR 1936 Cal 412 : 166 Ind. Cas. 382
Evidence Act, 1872 — Section 91
High Courts24 Apr 1936
Sm. Charusila Dassi Vs Abhilas Bauri and Others
Calcutta High Court · AIR 1936 Cal 804
Bengal Tenancy Act, 1885 — Section 105, 109(3)
High Courts24 Apr 1936
Srimati Charusila Dasi Vs Abhilas Bauri and Others
Calcutta High Court · 168 Ind. Cas. 203
Bengal Tenancy Act, 1885 — Section 105ACivil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Apr 1936
Commissioner of Wakfs Vs Mahmuda Bibi and Others
Calcutta High Court · AIR 1936 Cal 480 : 166 Ind. Cas. 212
Civil Procedure Code, 1908 (CPC) — Section 11, 15
High Courts23 Apr 1936
Syed Fateh Ali Mirza Vs Sahebzadi Meherunnessa Begum and Others
Calcutta High Court · AIR 1936 Cal 420 : 165 Ind. Cas. 740
High Courts23 Apr 1936
Zubaida Sultan Begum Vs Dawood Ismail Makra and Others
Calcutta High Court · AIR 1937 Cal 407 : 175 Ind. Cas. 895