High Courts23 Apr 1936
Debendra Kumar Sen Vs Subal Chandra Choudhury and Others
Calcutta High Court · (1936) 04 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,247 of 3,204
High Courts22 Apr 1936
Rukmini Kumar Bhattacharji Vs The Assam Bengal Loan Co., Ltd.
Calcutta High Court · (1936) 04 CAL CK 0027
High Courts22 Apr 1936
Aswini Kumar Gupta Vs Emperor
Calcutta High Court · AIR 1936 Cal 403 : 165 Ind. Cas. 505
Penal Code, 1860 (IPC) — Section 419
High Courts22 Apr 1936
Roshan Lal Khetri Vs S.Z. Ahamed
Calcutta High Court · 164 Ind. Cas. 996
Penal Code, 1860 (IPC) — Section 420
High Courts22 Apr 1936
Simbhuram Beriwalla Vs Gulzarilal Thakur and Others
Calcutta High Court · 164 Ind. Cas. 1009
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 34 Rule 1Registration Act, 1908 — Section 17(2)(vi)Transfer of Property Act, 1882 — Section 53A
High Courts21 Apr 1936
Rai Nalinaksha Dutta Bahadur Vs Kazi Abdul Jalil and Others
Calcutta High Court · AIR 1936 Cal 398 : 166 Ind. Cas. 742
High Courts10 Apr 1936
Mayadas Bhagat Vs Commercial Union Assurance Co., Ltd.
Calcutta High Court · 169 Ind. Cas. 788
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11, 13Limitation Act, 1963 — Section 14
High Courts09 Apr 1936
Ram Gopal Luchminarain Vs Baijnath Prasad and Others
Calcutta High Court · AIR 1937 Cal 396
Income Tax Act, 1961 — Section 25A
High Courts09 Apr 1936
Harihar Sinha and Others Vs Emperor
Calcutta High Court · AIR 1936 Cal 356 : 163 Ind. Cas. 9
Bengal Suppression of Terrorist Outrages Act, 1932 — Section 25Penal Code, 1860 (IPC) — Section 120B
High Courts08 Apr 1936
Emperor Vs Gostho Sardar and Others
Calcutta High Court · AIR 1936 Cal 407 : 165 Ind. Cas. 438
High Courts08 Apr 1936
Dr. Ferdinand Perier, S.J. Archbishop Vs Kumar Krishna Nandy Choudhury
Calcutta High Court · AIR 1936 Cal 582
Bengal Tenancy Act, 1885 — Section 106, 26D, 26F, 50
High Courts08 Apr 1936Dismissed
Rajshahi Banking Corporation Vs Surabala Debi
Calcutta High Court · (1936) 04 CAL CK 0008
High Courts07 Apr 1936
Bank of Dacca, Ltd. Vs Gour Gopal Saha
Calcutta High Court · AIR 1936 Cal 409 : 166 Ind. Cas. 855
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Apr 1936
Naokhila Loan Co., Ltd. Vs Hemendra Narayan Roy
Calcutta High Court · AIR 1936 Cal 402 : 166 Ind. Cas. 815
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Apr 1936
Abdul Khaleque Mondal and Others Vs Bepin Behari Bose and Others
Calcutta High Court · AIR 1936 Cal 465
High Courts06 Apr 1936
Mayadas Bhagat Vs Commercial Union Assurance Co., Ltd.
Calcutta High Court · (1936) 04 CAL CK 0016
High Courts06 Apr 1936
Ram Prasad Chaudhury Vs Buchi Chaudhury and Another
Calcutta High Court · 164 Ind. Cas. 315
Registration Act, 1908 — Section 77
High Courts31 Mar 1936
Collector of Dacca Vs Gholam Kuddus Choudhury and Others
Calcutta High Court · AIR 1936 Cal 688
Civil Procedure Code, 1908 (CPC) — Section 111, 98Land Acquisition Act, 1894 — Section 18
High Courts31 Mar 1936
Annada Charan Dutta Vs Kamala Sundari Rai and Others
Calcutta High Court · AIR 1936 Cal 405 : 166 Ind. Cas. 892
Specific Relief Act, 1877 — Section 42