High Courts28 Apr 1937
Manindra Chandra Ghose and Another, Vs Ram Nath Samanta and Others
Calcutta High Court · (1937) 04 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,226 of 3,204
High Courts28 Apr 1937
Rani Harshamukhi Dasi Vs Yunus Molla and Others
Calcutta High Court · AIR 1938 Cal 187
Bengal Tenancy Act, 1885 — Section 188, 7Civil Procedure Code, 1908 (CPC) — Section 152
High Courts27 Apr 1937
Maharaja Bahadur Sir P.C. Tagore, Kt. Vs Mathura Kanta Das
Calcutta High Court · AIR 1937 Cal 478 : 173 Ind. Cas. 391
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Apr 1937
Gajanand Agarwalla Vs Rani Prayag Kumari Debi and Others
Calcutta High Court · AIR 1938 Cal 48
Transfer of Property Act, 1882 — Section 68(1)
High Courts26 Apr 1937
Abala Kanta Ghose and Others Vs Syed Jalaluddin Hashemy
Calcutta High Court · AIR 1937 Cal 487 : 174 Ind. Cas. 501
Bengal Local Self-Government Act, 1885 — Section 138(a), 18B
High Courts26 Apr 1937
Nilmani Lahiri Vs Chatra Serampore Co-operative Credit Society Ltd.
Calcutta High Court · AIR 1937 Cal 481
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Apr 1937
Mahiganj Loan Office Ltd. Vs Behari Lal Chaki
Calcutta High Court · AIR 1937 Cal 507
Companies Act, 1956 — Section 153
High Courts26 Apr 1937Dismissed
Biswanath Lahiri Vs The Chatra-Serampur Co-Operative Credit Society, Ltd.
Calcutta High Court · (1937) 04 CAL CK 0006
High Courts23 Apr 1937
Jitendra Nath Ghose Vs Hirenmoy Kumar Saha and Others
Calcutta High Court · 172 Ind. Cas. 794
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)Suits Valuation Act, 1887 — Section 9
High Courts23 Apr 1937
In Re: A.K. Fazlal Huq.
Calcutta High Court · AIR 1937 Cal 532
Presidency Towns Insolvency Act, 1909 — Section 30, 31
High Courts23 Apr 1937Dismissed
Lachmiram Kanu Vs Baladeb Prasad Bhakat and Others
Calcutta High Court · (1937) 04 CAL CK 0003
High Courts22 Apr 1937
Panchanan and Others Vs Sidheswar Ghose and Others
Calcutta High Court · AIR 1937 Cal 490
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Apr 1937
Sm. Lilabati Dasi and Others Vs Chitpore Golabari Co. Ltd. and Another
Calcutta High Court · AIR 1937 Cal 542
Bengal Tenancy Act, 1885 — Section 106, 50
High Courts21 Apr 1937
Dharanidhar Sardar Vs Surja Kanta Roy Chowdhury
Calcutta High Court · AIR 1937 Cal 514
High Courts21 Apr 1937
Manindra Lal Das Vs Emperor
Calcutta High Court · AIR 1937 Cal 432
Penal Code, 1860 (IPC) — Section 307, 326
High Courts21 Apr 1937
Haradhone Mukerjee Vs Brojendra Nath Rai Choudhury and Another
Calcutta High Court · AIR 1937 Cal 513
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts21 Apr 1937
Khirode Chandra Das and Others Vs Ramani Mohan Dhar and Others
Calcutta High Court · AIR 1937 Cal 454
High Courts21 Apr 1937
Charu Chandra Roy Vs Hrishikesh Roy and another
Calcutta High Court · AIR 1937 Cal 547
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182(5)
High Courts20 Apr 1937Allowed
Lord Bishop of Mylapur, Madras Presidency Vs Moulavi Meher Ali and Others
Calcutta High Court · (1937) 04 CAL CK 0024
High Courts19 Apr 1937
Piru Pramanik and Another Vs Pabna Dhanabhandar Co. Ltd. and Others
Calcutta High Court · AIR 1937 Cal 427
Bengal Tenancy Act, 1885 — Section 153