High Courts07 Apr 1937
Muhammad Ibrahim Vs Muhammad Abdul Bashar
Calcutta High Court · 173 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 43
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,228 of 3,204
High Courts06 Apr 1937
Kedar Nath Saha and Others Vs Sir Hari Sankar Paul and Another
Calcutta High Court · AIR 1938 Cal 308
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 59
High Courts05 Apr 1937
T.G. Studdert and Another Vs J.F. Logan
Calcutta High Court · AIR 1937 Cal 367
Penal Code, 1860 (IPC) — Section 500
High Courts05 Apr 1937
House of Labourers Ltd. and Another Vs Comilla Banking Corporation Ltd. and Others
Calcutta High Court · AIR 1937 Cal 381 : 173 Ind. Cas. 431
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Companies Act, 1956 — Section 153, 153(2)
High Courts05 Apr 1937Dismissed
Mahammad Abdub Rahim Vs Mahammad Chhami-Ruddin and Others
Calcutta High Court · (1937) 04 CAL CK 0007
High Courts20 Mar 1937
Provat Kumar Sinha and Others Vs Sir Bijoy Chand Mahatab and Another
Calcutta High Court · (1937) 03 CAL CK 0017
High Courts20 Mar 1937
NORTH BRITISH AND MERCANTILE INSURANCE CO. Vs RE.
Calcutta High Court · (1937) 5 ITR 349
Income Tax Act, 1922 — Section 59, 8
High Courts20 Mar 1937
Abdur Rauff Vs Mt. Aymona Bibi
Calcutta High Court · AIR 1937 Cal 492
Contract Act, 1872 — Section 16
High Courts20 Mar 1937
THE PHOENIX ASSURANCE CO. Vs RE.
Calcutta High Court · (1937) 5 ITR 397
Income Tax Act, 1961 — Section 59
High Courts18 Mar 1937
Kanti Chandra Mukherjee Vs Mukundalal Barman
Calcutta High Court · AIR 1938 Cal 304
High Courts18 Mar 1937
Dwarkanath Mitra Biswas Vs Sm. Hemangini Kar and Another
Calcutta High Court · AIR 1937 Cal 430
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 19(1)
High Courts18 Mar 1937
Tarani Charan Kundu Vs Sagarkandi Union Board
Calcutta High Court · AIR 1937 Cal 405
Bengal Village Self-Government Act, 1919 — Section 38
High Courts18 Mar 1937Allowed
Debi Prosad Slngha Vs Krishna Kumar Sarkar and Others
Calcutta High Court · (1937) 03 CAL CK 0007
High Courts17 Mar 1937
Jotis Chandra Biswas and Another Vs Jadu Nath Sikdar and Others
Calcutta High Court · AIR 1937 Cal 377 : 173 Ind. Cas. 398
Bengal Tenancy Act, 1885 — Section 26(C), 26(F), 26(F)(1), 26(F)(2)
High Courts17 Mar 1937
Gopi Mohan Jeo Thakur and Others Vs Bepin Behari Bhakat
Calcutta High Court · AIR 1937 Cal 371 : 173 Ind. Cas. 358
Evidence Act, 1872 — Section 18
High Courts17 Mar 1937
Tarak Das Dhar Vs Santosh Kumar Mullick and Others
Calcutta High Court · (1937) 03 CAL CK 0004
High Courts15 Mar 1937
Kartic Chandra Mukherjee Vs Bata Krishna Roy and Others
Calcutta High Court · AIR 1938 Cal 25
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Mar 1937
Kumud Behari Basu and Another Vs Himanshu Kumar
Calcutta High Court · AIR 1937 Cal 373 : 173 Ind. Cas. 498
Evidence Act, 1872 — Section 13Transfer of Property Act, 1882 — Section 108(i)
High Courts14 Mar 1937
AMRITA BAZAR PATRIKA, Vs RE.
Calcutta High Court · (1937) 5 ITR 648
Income Tax Act, 1922 — Section 10(2)(ix), 66(2)
High Courts11 Mar 1937
Haridasi Debi and Others Vs Manufacturers Life Assurance Co. Ltd.
Calcutta High Court · AIR 1937 Cal 510
Contract Act, 1872 — Section 17