High Courts16 Apr 1937
Tulsi Debya Vs Bibhuti Bhusan Goswami and Others
Calcutta High Court · AIR 1937 Cal 423 : 173 Ind. Cas. 429
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,227 of 3,204
High Courts15 Apr 1937
Kumarish Chandra Karmakar and Another Vs Emperor
Calcutta High Court · AIR 1938 Cal 220
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts15 Apr 1937
National Insurance Co., Ltd. Vs Ezekiel Aaron David and Others
Calcutta High Court · (1937) 04 CAL CK 0050
High Courts15 Apr 1937
Maulvi Abdul Jabbar Palwan Vs Moulvi Azizar Rahaman Mea
Calcutta High Court · AIR 1937 Cal 425
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts15 Apr 1937
Harendra Kumar Ghosh and Another Vs Gurupada Bhowmick and Another
Calcutta High Court · AIR 1937 Cal 452
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Apr 1937
Harendra Kumar Ghosh and Another Vs Gurupada Bhowmick
Calcutta High Court · 173 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 145(a), 145(c)Limitation Act, 1963 — Article 181, 182
High Courts14 Apr 1937
Pratul Chandra Bhaduri and Another Vs Purna Chandra Bhaduri and Others
Calcutta High Court · AIR 1938 Cal 284
High Courts14 Apr 1937
Satyendra Mohan Ghose Vs Nibaran Chandra Bose and Another
Calcutta High Court · AIR 1937 Cal 392
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts14 Apr 1937
Suba and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 389
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 1937
Surajratan Daga Vs Debidutt Sharaff and Others
Calcutta High Court · AIR 1938 Cal 218
High Courts12 Apr 1937
Balaram Dey and Others Vs Pran Ram Chatterjee
Calcutta High Court · AIR 1937 Cal 406
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts12 Apr 1937
Kishori Singh and Another Vs Emperor
Calcutta High Court · AIR 1937 Cal 394
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 323
High Courts12 Apr 1937
Baijnath and Others Vs Bajranglal Kamalia and Another
Calcutta High Court · AIR 1938 Cal 166 : 173 Ind. Cas. 816
High Courts09 Apr 1937
Durga Prosad Chamaria Vs Secretary of State and Others
Calcutta High Court · AIR 1937 Cal 468
Civil Procedure Code, 1908 (CPC) — Section 47Public Demands Recovery Act — Section 19(1)
High Courts09 Apr 1937
Administrator General of Bengal-Co-plaintiff Vs SM. Jnanadayini Devi and Others
Calcutta High Court · AIR 1937 Cal 483 : 173 Ind. Cas. 334
Bengal Sanitary Drainage Act, 1895 — Section 23
High Courts09 Apr 1937Dismissed
Jamadar Singh Vs Kanai Das Babaji Mohunt Guru
Calcutta High Court · (1937) 04 CAL CK 0004
High Courts08 Apr 1937
Emperor Vs Satyendra Nath Bose
Calcutta High Court · AIR 1937 Cal 408
Legal Practitioners Act, 1879 — Section 13(f)
High Courts08 Apr 1937
Raj Kumar Biswas Vs Gopal Gunj Industrial Bank Ltd.
Calcutta High Court · AIR 1937 Cal 415 : 173 Ind. Cas. 138
Bengal Money Lenders Act, 1940 — Section 3
High Courts07 Apr 1937
Md. Ibrahim Vs Md. Abdul Bashar
Calcutta High Court · AIR 1937 Cal 422
Civil Procedure Code, 1908 (CPC) — Section 115