High Courts10 May 1937
Jagabandhu Saha Vs Rashmani Dasya and Others
Calcutta High Court · (1937) 05 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,225 of 3,204
High Courts07 May 1937
Rajendra Kishore Pal Chaudhury and Another Vs Asirulla and Another
Calcutta High Court · AIR 1938 Cal 192
High Courts07 May 1937
Nitai Chandra Jana and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 433
Bengal Suppression of Terrorist Outrages Act, 1932 — Section 24, 25
High Courts06 May 1937
Agent, East Indian Railway Vs Maurice Cecil Ryan
Calcutta High Court · AIR 1937 Cal 526 : 173 Ind. Cas. 655
Workmens Compensation Act, 1923 — Section 4C(ii)
High Courts06 May 1937
Lachmi Narayan Ram Kumar Vs Muralidhar Agarwalla and Another
Calcutta High Court · AIR 1937 Cal 535
Limitation Act, 1963 — Article 89Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 May 1937
Hossaini Methor Vs Emperor
Calcutta High Court · AIR 1937 Cal 460
Penal Code, 1860 (IPC) — Section 498
High Courts05 May 1937
Rashbehari Das and Others Vs Mahindi Pal and Another
Calcutta High Court · AIR 1937 Cal 565 : 173 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 47
High Courts05 May 1937
Beni Madhab Sikdar and Another Vs Sarat Chandra Jana
Calcutta High Court · AIR 1937 Cal 643
Co-operative Societies Act, 1912 — Section 42(6)
High Courts05 May 1937
Raja Jogendra Narayan Deb Vs Debendra Narain Rai and Others
Calcutta High Court · AIR 1937 Cal 485 : 173 Ind. Cas. 707
High Courts05 May 1937
Pasupati Dutt Vs Kelvin Jute Mills
Calcutta High Court · AIR 1937 Cal 495
Succession Act, 1925 — Section 306
High Courts05 May 1937Dismissed
Sishir Kumar Choudhury and Others Vs Tarangini Debya and Others
Calcutta High Court · (1937) 05 CAL CK 0002
High Courts04 May 1937
Manohur Chandra Bandopadhyay and Another Vs Kali Priya Roy Chaudhury and Others
Calcutta High Court · (1937) 05 CAL CK 0056
High Courts03 May 1937
Nanda Kishore Lala Vs Khetabuddin Ahmed and Another
Calcutta High Court · AIR 1937 Cal 632
Bengal Tenancy Act, 1885 — Section 105
High Courts03 May 1937
Mohammad Shariff Khan and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 458
Penal Code, 1860 (IPC) — Section 326
High Courts03 May 1937Dismissed
Anil Prokash Chatterjee Vs Dhirendra Nath Mukherjee
Calcutta High Court · (1937) 05 CAL CK 0035
High Courts03 May 1937
Secretary of State Vs Golabrai Paliram
Calcutta High Court · AIR 1937 Cal 298
Limitation Act, 1963 — Article 30(1)Railways Act, 1890 — Section 77
High Courts29 Apr 1937
Haladhar Pathak and Others Vs Madan Mohon Singha Choudhury
Calcutta High Court · AIR 1937 Cal 499 : 173 Ind. Cas. 996
Registration Act, 1908 — Section 17(2)(vi)
High Courts29 Apr 1937
Tulsi Charan Goswami Vs M. Azizul Huque
Calcutta High Court · AIR 1938 Cal 163