High Courts20 May 1937
Afsar Shaikh and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 540
Criminal Procedure Code, 1898 (CrPC) — Section 307
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,224 of 3,204
High Courts20 May 1937
Dwarik Mandal Vs Nalini Kanta Mitra and Others
Calcutta High Court · AIR 1938 Cal 223
Bengal Tenancy Act, 1885 — Section 4, 49
High Courts20 May 1937
Jaladharr Bhattacharjya Vs Subal Chandra Mahisya Das
Calcutta High Court · (1937) 05 CAL CK 0006
High Courts19 May 1937
Trailakya Nath Pal and Others Vs Ambika Charan and Others
Calcutta High Court · AIR 1937 Cal 545 : 173 Ind. Cas. 551
Bengal Tenancy Act, 1885 — Section 26
High Courts19 May 1937
Deb Prosanna Mukherjee Vs Hari Kison Rathi and Others
Calcutta High Court · AIR 1937 Cal 515 : 173 Ind. Cas. 427
Bengal Tenancy Act, 1885 — Section 26(j)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 May 1937
Sm. Kamala Bala Dasi Vs Surendra Nath Ganguly and Others
Calcutta High Court · AIR 1937 Cal 517
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts19 May 1937
Srimati Hemamayee Choudurani and Others Vs Akbar Ali and Others
Calcutta High Court · 172 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 43
High Courts19 May 1937Dismissed
Maharaja Srish Chandra Nandi and Another Vs Rakhalananda Thakur and Others
Calcutta High Court · (1937) 05 CAL CK 0012
High Courts19 May 1937
Suresh Chandra Nag Vs Kumud Kamal Nag and Others
Calcutta High Court · (1937) 05 CAL CK 0004
High Courts19 May 1937Dismissed
Sm. Indubala Dassi and Others Vs Babu Bakkeswar Banerji
Calcutta High Court · (1937) 05 CAL CK 0003
High Courts18 May 1937
Debendra Nath Roy Choudhury and Others Vs Official Receiver
Calcutta High Court · AIR 1938 Cal 191
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 May 1937
Shamsul Huda and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 222
Press (Emergency Powers) Act, 1931 — Section 18(1)
High Courts18 May 1937
H.N. Dutta and Co.-Decree-holders Vs Smt. Tarubala Dassi and Others
Calcutta High Court · AIR 1937 Cal 570
Civil Procedure Code, 1908 (CPC) — Section 39, 49
High Courts17 May 1937
Promotha Nath Dutta Vs Gour Das Mahato and Another
Calcutta High Court · AIR 1938 Cal 294
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1937Dismissed
Gourhari Adak and Another Vs Sarat Chandra Lahiri
Calcutta High Court · (1937) 05 CAL CK 0009
High Courts11 May 1937
All India Sugar Mills Ltd. Vs Sardar Sunder Singh
Calcutta High Court · AIR 1937 Cal 593
High Courts11 May 1937
Parameswar Singh Vs New Theatres Ltd.
Calcutta High Court · AIR 1937 Cal 516 : 173 Ind. Cas. 305
Contract Act, 1872 — Section 25
High Courts11 May 1937
Mono Mohan Kundu Vs Nripendra Nath Nandi and Others
Calcutta High Court · AIR 1937 Cal 548
High Courts10 May 1937
Munshi Alauddin Ahammed Choudhury and Others Vs Tomizuddin Ahammed
Calcutta High Court · AIR 1937 Cal 587 : 173 Ind. Cas. 540
Bengal Tenancy Act, 1885 — Section 184