High Courts10 Jun 1937
Bibhuti Bhusan Pal Chaudhury and Others Vs Sm. Maya Deby and Another
Calcutta High Court · AIR 1938 Cal 172
Bengal Patni Taluks Regulation, 1819 — Section 13(4)Bengal Tenancy Act, 1885 — Section 88
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,222 of 3,204
High Courts10 Jun 1937
Sm. Joygun Nessa Bibi Vs Mahammad Ali Biswas
Calcutta High Court · AIR 1938 Cal 71
High Courts10 Jun 1937Allowed
Abdul Rahaman Mia Aud Anr Vs Gajendra Lal Saha and Others
Calcutta High Court · (1937) 06 CAL CK 0006
High Courts08 Jun 1937
Jaladhi Chandra Mukherji Vs Parbati Charan Mukerji and Others
Calcutta High Court · AIR 1937 Cal 673
Bengal Patni Taluks Regulation, 1819 — Section 10
High Courts08 Jun 1937Dismissed
Jaladhi Chandra Mukherji Vs Dharendra Krishna Mukherji and Others
Calcutta High Court · (1937) 06 CAL CK 0004
High Courts08 Jun 1937Allowed
The Badarganj Loan Office, Ltd. Vs Shahar Uddin Shah.
Calcutta High Court · (1937) 06 CAL CK 0002
High Courts07 Jun 1937
Sm. Amodini Dassi Mullick Vs Raghu Nath Mullick and Another
Calcutta High Court · AIR 1938 Cal 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts07 Jun 1937
Kamala Kanta Roy Choudhury Vs Emperor
Calcutta High Court · (1937) 06 CAL CK 0037
High Courts04 Jun 1937
Sm. Annapurna Ghose and Others Vs Rameswar Guha and Another
Calcutta High Court · AIR 1938 Cal 302
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts04 Jun 1937
Durgapada Bera Vs Atul Chandra Bera and Others
Calcutta High Court · AIR 1937 Cal 595
Succession Act, 1925 — Section 234
High Courts04 Jun 1937
(Sree Sree Banku Behary Thakur and Shalgram Shila Thakur by their Paricharak and Shebait) Panchkari Roy Vs Amode Lal Barman and Others
Calcutta High Court · AIR 1937 Cal 559
Letters Patent Act, 1865 — Section 15
High Courts04 Jun 1937Dismissed
Panchkari Roy Vs Amode Lal Burman and Others
Calcutta High Court · (1937) 06 CAL CK 0023
High Courts03 Jun 1937
Sureshwar Prasad Bhakat Vs Maharaj Bahadur Sinha
Calcutta High Court · AIR 1937 Cal 581 : 173 Ind. Cas. 584
High Courts03 Jun 1937
Makbul Ali Chowdhury and Others Vs Amrita Lal Ghose and Others
Calcutta High Court · AIR 1937 Cal 703
Bengal Land Revenue Sales Act, 1859 — Section 33
High Courts02 Jun 1937
Pulin Behari Deb and Another Vs Ramakanta Mahata Kurmi and Another
Calcutta High Court · AIR 1938 Cal 356
Evidence Act, 1872 — Section 92
High Courts02 Jun 1937Dismissed
Sidheswar Chandra Banerji Vs Satya Kishore Banbrjee and Others
Calcutta High Court · (1937) 06 CAL CK 0022
High Courts02 Jun 1937
Subodh Chandra Chakravarty Vs Jnanendra Nath Chakravarti and Others
Calcutta High Court · AIR 1937 Cal 718 : 173 Ind. Cas. 846
Bengal Local Self-Government Act, 1885 — Section 18B
High Courts02 Jun 1937
National Insurance Co. Ltd. Vs Dhirendra Nath Banerjee and Another
Calcutta High Court · AIR 1938 Cal 287
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 88
High Courts01 Jun 1937
Ram Ratan Lall Vs Chairman of the Asansol Municipality
Calcutta High Court · AIR 1937 Cal 556 : 173 Ind. Cas. 63
Bengal Municipal Act, 1932 — Section 326, 501
High Courts01 Jun 1937
Narendra Nath Roy and Others Vs Abani Kumar Roy and Others
Calcutta High Court · AIR 1938 Cal 78