High Courts21 Jul 1937
Nrishingha Charan Nandi Choudhury Vs Kedar Nath Chaudury
Calcutta High Court · AIR 1937 Cal 713
Bengal Agricultural Debtors Act, 1936 — Section 8
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,220 of 3,204
High Courts21 Jul 1937
Sahabuddin Sarkar and Others Vs Moulvi Kafiluddin Tapadar and Others
Calcutta High Court · 174 Ind. Cas. 301
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4(5)
High Courts20 Jul 1937
Goloke Behari Takal and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 51 : 173 Ind. Cas. 65
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts19 Jul 1937
Nirode Kali Roy Choudhury and Another Vs Rai Harendra Nath Choudhury and Another
Calcutta High Court · AIR 1938 Cal 113
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Jul 1937
Harendra Kumar Mondal and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 125
Penal Code, 1860 (IPC) — Section 107
High Courts16 Jul 1937
Abdul Khaleque Vs Susil Chandra Chaudhuri and Others
Calcutta High Court · AIR 1938 Cal 13
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts16 Jul 1937
Gadadhar Roy Choudhury and Others Vs Dhirendra Nath Ghose and Others
Calcutta High Court · AIR 1938 Cal 180
High Courts15 Jul 1937
Bharat Bikash Halder Vs Bharat Luxmi Pictures
Calcutta High Court · AIR 1938 Cal 248
Contract Act, 1872 — Section 150
High Courts14 Jul 1937
Bhagawan Dayal Sahu Vs Chandulal and Others
Calcutta High Court · AIR 1938 Cal 23
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1936 — Section 224
High Courts13 Jul 1937
Nagendra Bala Devi Vs Baidyanath Chakravarty
Calcutta High Court · AIR 1938 Cal 225
Letters Patent Act, 1865 — Section 15
High Courts12 Jul 1937
Lakshmi Narayan Mahato Vs Sachindra Nath Mukherjee
Calcutta High Court · AIR 1937 Cal 671
High Courts12 Jul 1937
Secretary of State Vs Sm. Dulali Bala Debi and Others
Calcutta High Court · AIR 1938 Cal 75
Land Acquisition Act, 1894 — Section 18
High Courts09 Jul 1937
Ananta Ram Banerjee Vs Secretary of State
Calcutta High Court · AIR 1937 Cal 680
Calcutta Improvement Act, 1911 — Section 63(4)
High Courts08 Jul 1937
Jodhan Prosad Vakat Vs Haji Mahammad Yunus Moulvi and Others
Calcutta High Court · AIR 1938 Cal 160
Bengal Tenancy Act, 1885 — Section 48
High Courts07 Jul 1937
Kumar Chandra Singh Dudharia and Another Vs Sarat Chandra Goswami and Others
Calcutta High Court · AIR 1938 Cal 128
Transfer of Property Act, 1882 — Section 2(c)
High Courts07 Jul 1937
T. and J. Brocklebank Ltd. Vs Noor Ahmode
Calcutta High Court · AIR 1938 Cal 104
High Courts06 Jul 1937Dismissed
Ananta Lal Saha Vs Kamakhya Charan Das and Others
Calcutta High Court · (1937) 07 CAL CK 0031
High Courts05 Jul 1937
Kuraun Hajra Vs Gokul Chand Brajabashi and Another
Calcutta High Court · AIR 1938 Cal 234
Specific Relief Act, 1877 — Section 16
High Courts02 Jul 1937
Sm. Chandramani Debi Vs Chandanmull Indrakumar
Calcutta High Court · AIR 1938 Cal 243