High Courts02 Aug 1937
Kishori Prosad Bhakat and Others Vs Secretary of State
Calcutta High Court · AIR 1938 Cal 151
Contract Act, 1872 — Section 235
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,219 of 3,204
High Courts02 Aug 1937Dismissed
Nlrmal Ch. Chatterjee Vs Mahendra Lal Sarkar
Calcutta High Court · (1937) 08 CAL CK 0007
High Courts02 Aug 1937
Ramendra Prosad Basu and Others Vs Baradaprosad Basu and Others
Calcutta High Court · AIR 1938 Cal 206
High Courts30 Jul 1937
Forman Ali Miji and Others Vs Uzir Ali Shek and Others
Calcutta High Court · AIR 1938 Cal 157
Transfer of Property Act, 1882 — Section 126, 129
High Courts30 Jul 1937
Azizur Rahaman Osmani and Another Vs Upendra Nath Samanta and Others
Calcutta High Court · AIR 1938 Cal 129
Limitation Act, 1963 — Section 20
High Courts30 Jul 1937
Harisadhan De and Others Vs Radhika Prosad Pandit and Others
Calcutta High Court · AIR 1938 Cal 202
Letters Patent Act, 1865 — Section 15
High Courts29 Jul 1937
Krishna Chandra Mukherjee Vs Manik Lal Mukherjee and Others
Calcutta High Court · AIR 1938 Cal 246
Bengal Tenancy Act, 1885 — Section 26J, 50
High Courts28 Jul 1937Dismissed
Bldhubala Dasi Vs Raishahib Kumudnath Das and Others
Calcutta High Court · (1937) 07 CAL CK 0030
High Courts28 Jul 1937
Hemanta Kumar Das Vs Alliantz Und Stuttgarter Life Insurance Co. Ltd.
Calcutta High Court · AIR 1938 Cal 120
Evidence Act, 1872 — Section 77
High Courts27 Jul 1937
Berojullah Sarkar Vs Ayatullah Akand and Others
Calcutta High Court · AIR 1938 Cal 117
Bengal Land Registration Act, 1876 — Section 57
High Courts26 Jul 1937
Kamal Sircar (Ajit Ghose) Vs Emperor
Calcutta High Court · AIR 1937 Cal 691 : 172 Ind. Cas. 906
Press (Emergency Powers) Act, 1931 — Section 4(1)(d)
High Courts26 Jul 1937
Sree Kristo Jana Vs Sitanath Bera
Calcutta High Court · AIR 1937 Cal 753
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts26 Jul 1937
Sm. Panna Sundari Deby and Others Vs Benares Bank Ltd. and Others
Calcutta High Court · AIR 1938 Cal 81
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Jul 1937
Commissioners for Port of Calcutta Vs Bhubaneswar Prasad and Another
Calcutta High Court · AIR 1938 Cal 111
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 Jul 1937
Devi Sankar Banerjee Vs Janendra Narayan Bagchi and Others
Calcutta High Court · AIR 1939 Cal 110
Bengal Patni Taluks Regulation, 1819 — Section 15Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jul 1937
Ram Charita Ram Bhakat Vs Chairman of District Board
Calcutta High Court · AIR 1937 Cal 710
Bengal Food Adulteration Act, 1919 — Section 6
High Courts22 Jul 1937
Corporation of Calcutta Vs Bangshidhar Bidasaria and Another
Calcutta High Court · AIR 1938 Cal 36 : 173 Ind. Cas. 303
Calcutta Municipal Act, 1923 — Section 363
High Courts22 Jul 1937
Emperor Vs Durga Charan Sing
Calcutta High Court · AIR 1938 Cal 6 : 173 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 1937
Bhagaban Das Shah Vs First Land Acquisition Collector
Calcutta High Court · AIR 1937 Cal 705
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jul 1937
Sm. Ayesha Khanum and Others Vs Commissioners for the Port of Chitagong
Calcutta High Court · AIR 1938 Cal 31
Bengal Tenancy Act, 1885 — Section 115B