High Courts02 Jul 1937
Baijnath Bothra and Others Vs Kedar Nath Bothra and Others
Calcutta High Court · AIR 1938 Cal 74
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,221 of 3,204
High Courts30 Jun 1937
Sm. Renula Bose in Sir Kameshwar Singh of Darbhanga Vs Anath Nath Bose and Others
Calcutta High Court · AIR 1938 Cal 93 : 175 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts30 Jun 1937
Sarashijaksha Chatterjee and Others Vs Karpur Kamini Deby and Others
Calcutta High Court · AIR 1937 Cal 745 : 173 Ind. Cas. 945
Bengal Tenancy Act, 1885 — Section 111B
High Courts30 Jun 1937
Sonamaddi and Another Vs Pramada Sundari Sarkar and Others
Calcutta High Court · AIR 1937 Cal 746 : 173 Ind. Cas. 481
Bengal Tenancy Act, 1885 — Section 26F
High Courts30 Jun 1937
Sk Abu Bakkar Vs Nripendra Nath Sen and Another
Calcutta High Court · (1937) 06 CAL CK 0001
High Courts28 Jun 1937
Satyendra Chandra Bhattacharjee Vs Abdul Mamin Khan
Calcutta High Court · AIR 1939 Cal 267
High Courts24 Jun 1937
Rajendra Kumar Gupta Vs Sailendra Kumar Gupta
Calcutta High Court · AIR 1937 Cal 735
Lunacy Act, 1912 — Section 56
High Courts24 Jun 1937
Kumar Sarat Kumar Roy Vs Dharamdas Bhattacharjee
Calcutta High Court · AIR 1937 Cal 738
Bengal Tenancy Act, 1885 — Section 144
High Courts24 Jun 1937
Ebrahim Hazi Ismail (since deceased, represented by Bai Fatma Bai) and Others Vs Official Trustee and Another
Calcutta High Court · AIR 1937 Cal 741
High Courts24 Jun 1937
Santa Prosad Saha Vs Sm. Mrinalini Saha and Another
Calcutta High Court · AIR 1937 Cal 748
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jun 1937
Prince Syed Fateh Ali Mirza Vs Sajjad Hossain and Others
Calcutta High Court · AIR 1937 Cal 740 : 173 Ind. Cas. 921
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Jun 1937
Choudhury Mahendra Nath Das and Others Vs Radhashyam Mandal and Another
Calcutta High Court · AIR 1937 Cal 577 : 173 Ind. Cas. 686
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jun 1937Allowed
Gopal Hari Ghose Chowdhury Vs The Jessore Loan Co., Ltd., and Others
Calcutta High Court · (1937) 06 CAL CK 0003
High Courts21 Jun 1937
Annada Prosanna Chatterjee Vs Ram Saran Kower and Another
Calcutta High Court · AIR 1937 Cal 686
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts21 Jun 1937
Basanta Kumar Pal and Others Vs Bazley Rahaman Naskar
Calcutta High Court · AIR 1937 Cal 728
High Courts21 Jun 1937
Jagadamba Loan Co. Ltd. Vs Satyendra Chandra Ghose Moulik and Others
Calcutta High Court · AIR 1937 Cal 730 : 173 Ind. Cas. 516
Bengal Tenancy Act, 1885 — Section 148A
High Courts17 Jun 1937
Raja Nagendra Nath Sinha Sahas Roy Vs Niranjan Patra and Others
Calcutta High Court · AIR 1937 Cal 665
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Jun 1937
Sachindra Nath Das Vs Surya Kanta Misra
Calcutta High Court · AIR 1937 Cal 720
High Courts11 Jun 1937Dismissed
Bireswar Chatterjee Vs Saidpur Commercial Bank, Ltd.
Calcutta High Court · (1937) 06 CAL CK 0005