High Courts01 Jun 1937
All India Sugar Mills Ltd. Vs Sardar Sunder Singh
Calcutta High Court · AIR 1937 Cal 601
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,223 of 3,204
High Courts01 Jun 1937Dismissed
Maharaja Bahadur Sir Prodyot Coomar Tagore, Kt. Vs Hamidar Rahaman Mia and Others
Calcutta High Court · (1937) 06 CAL CK 0007
High Courts31 May 1937Allowed
Sachindra Mohan Ghose Vs Commissioners for the Port of Calcutta and Others
Calcutta High Court · (1937) 05 CAL CK 0054
High Courts31 May 1937
Rameswar Lal Lath and Another Vs Calcutta Wheat and Seed Association Ltd.
Calcutta High Court · AIR 1938 Cal 89
Companies Act, 1956 — Section 21
High Courts31 May 1937
Landale and Clark Ltd. Vs Chairman of Jalpaiguri Municipality
Calcutta High Court · AIR 1937 Cal 551
Bengal Municipal Act, 1932 — Section 500
High Courts31 May 1937
Ahmad Mahomed Paruk Vs Praphulla Nath Tagore
Calcutta High Court · AIR 1939 Cal 35
Civil Procedure Code, 1908 (CPC) — Section 110Evidence Act, 1872 — Section 114
High Courts28 May 1937
Hriday Nath Roy and Others Vs Emperor
Calcutta High Court · AIR 1937 Cal 520
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts28 May 1937
Kunja Behari Das Vs Raman Behari Das and Others
Calcutta High Court · AIR 1937 Cal 619
Evidence Act, 1872 — Section 92
High Courts28 May 1937Allowed
Ramjas Agarwalla Vs Chand Mandal and Others
Calcutta High Court · (1937) 05 CAL CK 0005
High Courts27 May 1937
Satish Chandra Mukherjee and Others Vs Ajit Kumar Palit and Others
Calcutta High Court · AIR 1937 Cal 717
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(3)
High Courts27 May 1937
Municipal Commissioner Vs Barrackpore Electric Supply Corporation Ltd.
Calcutta High Court · AIR 1937 Cal 521 : 173 Ind. Cas. 55
Electricity Act, 1910 — Section 12
High Courts27 May 1937Dismissed
Commissioners, Barrackpur Municipality Vs Barrackpur Electric Supply Corporation, Ltd.
Calcutta High Court · (1937) 05 CAL CK 0034
High Courts27 May 1937
Krishna Prosanna Lahiri and Another Vs Sarojini Debi
Calcutta High Court · AIR 1937 Cal 557
Civil Procedure Code, 1908 (CPC) — Section 38, 46
High Courts27 May 1937
Kirshna Prosanna Lahiri and Another Vs Sarojini Debi
Calcutta High Court · 174 Ind. Cas. 12
Civil Procedure Code, 1908 (CPC) — Section 38, 41
High Courts26 May 1937
Annapurna Dutta Vs Santosh Kumar Sett and Others
Calcutta High Court · AIR 1937 Cal 661
High Courts25 May 1937Allowed
Jogendra Nath Chowdhury and anr Vs Sk. Golam Samdani
Calcutta High Court · (1937) 05 CAL CK 0010
High Courts24 May 1937
District Board Vs Rai Bahadur Chandra Ketu Narayan Singh
Calcutta High Court · AIR 1937 Cal 625 : 175 Ind. Cas. 929
Contract Act, 1872 — Section 126
High Courts20 May 1937
Promode Chandra Sinha Sarma and Others Vs Narendra Narain Majumdar Choudhury and Others
Calcutta High Court · AIR 1938 Cal 297
Bengal Court of Wards (Amendment) Act, 1935 — Section 5