High Courts05 Aug 1938
Nishi Kanta Das Thakur and Another Vs Pramath Nath Das and Another
Calcutta High Court · AIR 1938 Cal 785
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,204 of 3,204
High Courts04 Aug 1938
Sudhindra Kumar Rai Chaudhuri and Others Vs Ganesh Chandra Ganguli and Others
Calcutta High Court · AIR 1938 Cal 840
Penal Code, 1860 (IPC) — Section 406
High Courts04 Aug 1938
Beni Madhab Karmakar and Others Vs Taherannessa Bibi and Others
Calcutta High Court · (1938) 08 CAL CK 0003
High Courts03 Aug 1938
Gorakhynath Singh Vs Narayan Chandra Dalapati and Another
Calcutta High Court · (1938) 08 CAL CK 0017
High Courts03 Aug 1938
Nerode Chandra Mallik Vs Official Trustee of Bengal, Trustee to the estate of Manick Lal Mitra and Others
Calcutta High Court · AIR 1938 Cal 798
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts03 Aug 1938
Debi Prosanna Ghosh Vs Indra Narain Pal and Others
Calcutta High Court · AIR 1938 Cal 791
Limitation Act, 1908 — Section 14(2)
High Courts02 Aug 1938
Thakamani Debi Vs Nepal Chandra Bhattacharyya
Calcutta High Court · AIR 1938 Cal 704
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 497
High Courts01 Aug 1938
Midnapore Zamindary Co. Ltd. Vs Secretary of State
Calcutta High Court · AIR 1938 Cal 804
Bengal Tenancy Act, 1885 — Section 22(3)
High Courts29 Jul 1938
Midnapore Zamindary Co. Ltd. Vs Chandra Singha Dudhuria and Others
Calcutta High Court · AIR 1939 Cal 1
Bengal Alluvion and Diluvion Act, 1847 — Section 5
High Courts27 Jul 1938
Shaikh Badli Meah Vs Corporation of Calcutta
Calcutta High Court · AIR 1939 Cal 289
Calcutta Municipal Act, 1923 — Section 363
High Courts26 Jul 1938
Chatra Serampore Co-operative Credit Society, Ltd. and Others Vs Becharam Sarkar and Another
Calcutta High Court · AIR 1938 Cal 829
Penal Code, 1860 (IPC) — Section 477A
High Courts25 Jul 1938
Kali Dasi Dasi Vs Santosh Kumar Pal and Others
Calcutta High Court · AIR 1938 Cal 730
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts20 Jul 1938
Md. Ayub Ali and Another Vs Amir Khan and Others
Calcutta High Court · AIR 1939 Cal 268
High Courts20 Jul 1938
Atul Chandra Bhaduri and Others Vs Mohini Mohan Mazumdar Chaudhury and Others
Calcutta High Court · AIR 1939 Cal 28
Bengal Tenancy Act, 1885 — Section 26B
High Courts19 Jul 1938Dismissed
Mondakini Debi, and Another Vs Sailendra Nath Mukherji and Others
Calcutta High Court · (1938) 07 CAL CK 0029
High Courts19 Jul 1938
Rev. Father P. Mesaric Vs Rai Ramani Mohan Banerjee Bahadur, Advocate
Calcutta High Court · AIR 1938 Cal 766
Evidence Act, 1872 — Section 146
High Courts19 Jul 1938
Dhirendra Nath Sen and Another Vs Emperor
Calcutta High Court · AIR 1938 Cal 721
Government of India Act, 1915 — Section 49Penal Code, 1860 (IPC) — Section 124A
High Courts18 Jul 1938
Jogesh Chandra Chakravarty Vs Mahesh Chandra Chakladar and Others
Calcutta High Court · AIR 1938 Cal 750
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts14 Jul 1938
Satish Chandra Kundu and Another Vs Naogaon Union Bank Ltd. and Others
Calcutta High Court · AIR 1938 Cal 753
Bengal Agricultural Debtors Act, 1936 — Section 8