High Courts09 Nov 1938
Nani Gopal Mukherjee Vs Srish Chandra Nandy and Others
Calcutta High Court · AIR 1939 Cal 600
Bengal Tenancy Act, 1885 — Section 65Provincial Small Cause Courts Act, 1887 — Section 34
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,203 of 3,204
High Courts09 Nov 1938Allowed
Atindra Nath Das Vs Dhirendra Nath Das and Others
Calcutta High Court · (1938) 11 CAL CK 0001
High Courts08 Nov 1938
Subodh Chandra Mallick Vs Ajodhya Hatui and Others
Calcutta High Court · AIR 1939 Cal 161
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Nov 1938
Jyotish Chandra Sikdar and Others Vs Surendra Nath Das and Another
Calcutta High Court · AIR 1939 Cal 153
High Courts07 Nov 1938
Kirtibash Modak and Others Vs Rakhal Majhi and Others
Calcutta High Court · AIR 1939 Cal 368
Bengal Tenancy Act, 1885 — Section 148A(1)
High Courts07 Nov 1938
Munshi Amiruddin Ahmad Vs Abdul Rahman
Calcutta High Court · (1938) 11 CAL CK 0007
High Courts24 Aug 1938
Munshi and Others Vs Muzaffar and Others
Calcutta High Court · AIR 1938 Cal 781
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts16 Aug 1938
Ahmad Ali Vs Fajarali Rasuli
Calcutta High Court · AIR 1938 Cal 869
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts12 Aug 1938
Ratan Behari Datta Vs Margaretha Heh
Calcutta High Court · AIR 1939 Cal 544
Special Marriage Act, 1872 — Section 2
High Courts11 Aug 1938
Adam Aly Khan and Others Vs Jagadish Chandra Shaha and Others
Calcutta High Court · (1938) 08 CAL CK 0018
High Courts11 Aug 1938
Abdul Latif and Others Vs Nawab Khajeh Habibulla and Others
Calcutta High Court · AIR 1939 Cal 354
Bengal Tenancy Act, 1885 — Section 103(B)Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts10 Aug 1938
Tarak Chandra Das Vs Chief Executive Officer, Corporation of Calcutta
Calcutta High Court · AIR 1939 Cal 285
Calcutta Municipal Act, 1923 — Section 363
High Courts10 Aug 1938
Mohendra Narayan Roy Chowdhury and Others Vs Profulla Kumar Guha and Others
Calcutta High Court · AIR 1938 Cal 795
Transfer of Property Act, 1882 — Section 107
High Courts10 Aug 1938Dismissed
Roy Bahadur Mahendra Narayan Roy Choudhury and Others Vs Prafulla Kumar Guha and Others
Calcutta High Court · (1938) 08 CAL CK 0016
High Courts10 Aug 1938
Sudhir Chandra Nag and Others Vs Nazir Mamud Sheikh and Others
Calcutta High Court · AIR 1939 Cal 30
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts09 Aug 1938
Ali Hyder Vs Emperor
Calcutta High Court · AIR 1938 Cal 769
Penal Code, 1860 (IPC) — Section 342
High Courts09 Aug 1938
Gahar Ali Sikdar Vs Nesar Ali Sikdar
Calcutta High Court · (1938) 08 CAL CK 0019
High Courts09 Aug 1938
Dwarika Nath Saha Poddar Vs Rasik Lal Saha Poddar and Others
Calcutta High Court · AIR 1939 Cal 19
Bengal Tenancy Act, 1885 — Section 26(j)
High Courts05 Aug 1938
Sarat Chandra Guha Vs Kali Pada Roy and Others
Calcutta High Court · AIR 1939 Cal 254
Bengal Municipal Act, 1932 — Section 295, 309(d)